Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 120B, 13, 168, 169, 420Prevention of Corruption Act, 1988 — Section 13

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High Courts28 May 2007

Jagmohan Kumar Vs State of Rajasthan and Another

Rajasthan High Court · (2007) 3 WLN 348

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High Courts28 May 2007Dismissed

Tipu Devi (Smt.) and Another Vs State of Raj. and Another

Rajasthan High Court · (2007) 4 RLW 2693

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 173, 427, 447

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High Courts25 May 2007Dismissed

Mukesh Kumar and Another Vs CJ(SD), Laxmangarh and Others

Rajasthan High Court · (2007) 05 RAJ CK 0140

Civil Procedure Code, 1908 (CPC) — Section 152

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High Courts25 May 2007

Raj Kumar Soni Vs State of Rajasthan

Rajasthan High Court · (2007) 4 RLW 2950

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 324

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High Courts25 May 2007

Girraj Goyal and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (2007) 4 RLW 2875

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High Courts25 May 2007Dismissed

Ruda Ram and Another Vs Ibrahim and Others

Rajasthan High Court · (2007) 4 RLW 3204

Civil Procedure Code, 1908 (CPC) — Section 115, 15, 151Waqf Act, 1995 — Section 83

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High Courts25 May 2007Dismissed

Commissioner of Income Tax Vs Smt. Meena Devi Mansighka

Rajasthan High Court · (2007) 212 CTR 23 : (2008) 303 ITR 351

Income Tax Act, 1961 — Section 147, 148

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High Courts25 May 2007Allowed

Rukmani Devi (Smt.) Vs Prabhu Narayan and Others

Rajasthan High Court · (2007) 4 RLW 2882

Constitution of India, 1950 — Article 19

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High Courts24 May 2007Dismissed

Vishnu Kanta (Smt.) Vs Jagdish and Others

Rajasthan High Court · (2007) 4 RLW 3194

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts24 May 2007Dismissed

Shekhar Gaur Vs Shall Kanwar

Rajasthan High Court · (2007) 3 RLW 2161

Arbitration and Conciliation Act, 1996 — Section 9

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High Courts24 May 2007Dismissed

Sushila Devi (Smt.) and Others Vs Mahavir Kumar Sanghi

Rajasthan High Court · (2007) 3 RLW 2461

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts24 May 2007

Narendra Kumar Kamboj Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 3 WLN 452

Rajasthan Service Rules, 1951 — Rule 244(1)

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High Courts23 May 2007

Industrial Area Manufacturers Association and Others Vs Jaipur Vidyut Vitran Nigam Ltd. and Others

Rajasthan High Court · (2007) 3 RLW 2491

Electricity Act, 2003 — Section 43, 44, 45, 46, 47

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High Courts23 May 2007Allowed

Garima Dixit (Miss) Vs University of Rajasthan and Others

Rajasthan High Court · (2007) 4 RLW 2947

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High Courts22 May 2007

Suganchand Arya Vs Mangal Murti Mineral Industries

Rajasthan High Court · (2007) 05 RAJ CK 0138

Penal Code, 1860 (IPC) — Section 420

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High Courts22 May 2007Allowed

Vandana Gupta (Dr.) Vs The State of Rajasthan

Rajasthan High Court · (2007) 3 RLW 2467

Constitution of India, 1950 — Article 21, 47

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