High Courts05 Jul 2007
Banarsi Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 203
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,303 of 2,241
High Courts05 Jul 2007
Mahendra Meena and Others Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 3495 : (2008) 1 RLW 159 : (2007) 1 RLW 159
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts05 Jul 2007
Pushpendra Kumari and Others Vs Gulab Chand and Others
Rajasthan High Court · (2007) 07 RAJ CK 0013
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts04 Jul 2007
Surendra Kumar Sharma and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 417
High Courts04 Jul 2007Dismissed
Ramesh Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 4352 : (2008) 1 RLW 153 : (2007) 1 RLW 153
Penal Code, 1860 (IPC) — Section 302, 376
High Courts04 Jul 2007
National Insurance Co. Ltd. Vs Raj Enterprises and Others
Rajasthan High Court · (2007) 3 WLN 160
Legal Services Authorities (Amendment) Act, 2002 — Section 22B, 22C
High Courts04 Jul 2007
Jalday Vibhag Shramik and Karamchari Union and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 434(1)
Rajasthan Public Works Department (Buildings and Roads) Including Gardens, Irrigation, Water-Works and Ayurvedic Departments, Work-charged Employees Service Rules, 1964 — Rule 3
High Courts04 Jul 2007Allowed
Prabha Tak (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3087
High Courts04 Jul 2007
Gulab Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 599
High Courts04 Jul 2007Dismissed
Parmeshwar Patidar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3512
Constitution of India, 1950 — Article 19, 309
High Courts04 Jul 2007
Dungarpur Kendriya Sahkari Bank Vs Basant Lal and Another
Rajasthan High Court · (2007) 3 WLN 424
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts03 Jul 2007
Prahlad Singh Vs R.S.E.B. and Others
Rajasthan High Court · (2007) 3 WLN 465(1)
High Courts03 Jul 2007
Sugna (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 352
Constitution of India, 1950 — Article 226
High Courts03 Jul 2007Allowed
Dhanni Devi (Smt.) and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 148
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts02 Jul 2007Dismissed
National Insurance Co. Ltd. Vs Smt. Uchhav Kanwar
Rajasthan High Court · (2007) 07 RAJ CK 0082
High Courts02 Jul 2007
Prema Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 176
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 450
High Courts02 Jul 2007Dismissed
Kailash Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 4419 : (2008) 1 RLW 172 : (2007) 4 RLW 172
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 452
High Courts02 Jul 2007Dismissed
Shrawan Vs State of Raj. and Others
Rajasthan High Court · (2008) 1 RLW 183
Constitution of India, 1950 — Article 14, 21
High Courts02 Jul 2007Allowed
Group Capt. M.S. Bhatnagar Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 1 RLW 636
Army Rules, 1954 — Rule 16
High Courts25 Jun 2007Allowed
Suman Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 06 RAJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(7a), 37