High Courts01 Jun 2007
Farha @ Kamrunisha (Smt.) Vs Kamrul Abadeen
Rajasthan High Court · AIR 2007 Raj 190 : (2007) 5 RCR(Civil) 756 : (2007) 3 RLW 2488
Guardians and Wards Act, 1890 — Section 10, 25
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,304 of 2,241
High Courts01 Jun 2007
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 346
High Courts31 May 2007Allowed
Radhey Shyam Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 914
Constitution of India, 1950 — Article 226
High Courts31 May 2007
K.L. Bihani Vs Vimla Devi and Others
Rajasthan High Court · (2008) ACJ 658
Workmens Compensation Act, 1923 — Section 30, 4A(3)(b)
High Courts31 May 2007
Krishna Kumar Rawat and Others Vs Union of India (UOI) and Others Smt. Mithilesh Kumari Vs Krishna Kumar Rawat and Others
Rajasthan High Court · (2007) 210 CTR 553 : (2007) 4 RLW 3132 : (2007) 4 RLW 3133
Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 23, 269UC, 269UD, 269UE, 48
High Courts31 May 2007Allowed
Daula Ram Vs Smt. Sajjan Kanwar
Rajasthan High Court · (2007) 4 RLW 3454
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4
High Courts31 May 2007Dismissed
Satish and Others Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 3672 : (2007) 4 RCR(Criminal) 658 : (2007) 4 RLW 2957
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 209, 306, 307, 313, 465Evidence Act, 1872 — Section 114, 133, 27
High Courts31 May 2007
Balvinder Singh Thakkar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 836
Indian Medical Council Act, 1956 — Section 33
High Courts31 May 2007
Municipal Corporation Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 334
Rajasthan Municipalities Act, 1959 — Section 203
High Courts30 May 2007Allowed
Basant Kumar Jha Vs Mithlesh Jha
Rajasthan High Court · (2008) 1 DMC 113
Hindu Marriage Act, 1955 — Section 13
High Courts30 May 2007Allowed
Pradeep Kumar Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 3599 : (2007) 4 RLW 3121
Penal Code, 1860 (IPC) — Section 341, 363, 375, 376Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 389
High Courts30 May 2007Allowed
Raghunath Prasad Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 RLW 2459
Constitution of India, 1950 — Article 21
High Courts30 May 2007Dismissed
Dr. Rajiv Mangal Vs Rajasthan University of Health Sciences and Another
Rajasthan High Court · AIR 2007 Raj 186 : (2008) 1 RLW 576
High Courts30 May 2007Allowed
Arihant Tiles and Marbles Pvt. Ltd. Vs Income Tax Officer
Rajasthan High Court · (2007) 211 CTR 169
Income Tax Act, 1961 — Section 2, 263, 32A, 33, 80
High Courts30 May 2007Dismissed
Virendra Bhushan Vs Rajendra Kumar Verma
Rajasthan High Court · (2008) 2 CivCC 427 : (2008) 1 RCR(Civil) 349 : (2008) 1 RCR(Rent) 31 : (2007) 4 RLW 3563
High Courts29 May 2007
Mangat Lal Sidana Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 436
High Courts29 May 2007Allowed
Dr. Jagat Singh Vs Union of India
Rajasthan High Court · (2007) 05 RAJ CK 0127
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts29 May 2007
Sukh Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 2918
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 34, 394, 397
High Courts29 May 2007Dismissed
Commissioner of Income Tax Vs Udaipur Chemicals and Fertilisers (P) Ltd.
Rajasthan High Court · (2007) 05 RAJ CK 0051
Income Tax Act, 1961 — Section 142, 144, 148, 256
High Courts29 May 2007
Vittoli Devi (Smt.), Chanda Bai (Smt.) and Dhulee (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 266