High Courts10 May 2007
Abdul Rehman and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RCR(Criminal) 733 : (2007) 4 RLW 3418
Criminal Procedure Code, 1973 (CrPC) — Section 299, 482, 82, 83
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,308 of 2,241
High Courts10 May 2007
Munna Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 923
Penal Code, 1860 (IPC) — Section 299, 302
High Courts10 May 2007
Basti Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 3359 : (2008) 1 RLW 241 : (2007) 1 RLW 241(1) : (2006) 4 WLC 662
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 308, 323, 324, 34
High Courts09 May 2007
R.S.R.T.C. Jaipur and Another Vs Narpat Singh and Another
Rajasthan High Court · (2008) 1 WLN 472
High Courts09 May 2007
Commissioner of Wealth Tax, Jaipur Vs Mathuradass Kotawala
Rajasthan High Court · (2007) 05 RAJ CK 0115
Wealth Tax Act, 1957 — Section 5(1)(xxxi), 5(1)(xxxii)
High Courts09 May 2007Dismissed
Raj Kumar and Another Vs Director General of Police, Central Reserve Police Force and Others
Rajasthan High Court · (2008) 1 RLW 881 : (2009) 2 SLJ 96
Constitution of India, 1950 — Article 16
High Courts09 May 2007
Commissioner of Income Tax Vs Hotel Ratanada International P. Ltd.
Rajasthan High Court · (2007) 213 CTR 453 : (2007) 293 ITR 557
Income Tax Act, 1961 — Section 6
High Courts09 May 2007Allowed
Gautam Chand Jain Vs RIICO Ltd. and Another
Rajasthan High Court · (2007) 3 RLW 2416
Constitution of India, 1950 — Article 226
High Courts09 May 2007
Tara Chand Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 3047 : (2008) 2 RCR(Criminal) 764 : (2008) 2 RLW 1013
Criminal Procedure Code, 1973 (CrPC) — Section 438Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 18, 2, 6Penal Code, 1860 (IPC) — Section 18, 341, 354
High Courts09 May 2007Allowed
Gordhan Das through his Legal Representatives Vs Som Dutt
Rajasthan High Court · (2007) 4 CivCC 480 : (2007) 4 RCR(Civil) 89 : (2007) 2 RCR(Rent) 309 : (2007) 3 RLW 2389
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts09 May 2007Dismissed
Sukhdeo Singh Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 611
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 380, 404, 439
High Courts09 May 2007
Om Prakash Purohit Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 121
High Courts09 May 2007
Wolkem Industries Ltd. Vs State and Another
Rajasthan High Court · (2007) 3 WLN 401(1)
Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 17ARajasthan Minor Mineral Concession Rules, 1986 — Rule 59
High Courts08 May 2007
Uma Shankar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 98
Rajasthan Tenancy Act, 1955 — Section 175, 183
High Courts08 May 2007
Suresh Rawat Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 266
Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 May 2007Dismissed
Pankaj Jain Vs Smt. Nidhi and Others
Rajasthan High Court · (2009) 5 RCR(Civil) 532 : (2007) 4 RLW 3578
Hindu Marriage Act, 1955 — Section 13
High Courts08 May 2007Dismissed
Basanti Lal Vs Mst. Phaphi and Others
Rajasthan High Court · AIR 2008 Raj 72
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts08 May 2007
Agrawal Flooring Stone Co. Vs Commissioner of Income Tax, Jaipur
Rajasthan High Court · (2007) 05 RAJ CK 0015
High Courts07 May 2007Dismissed
Sayed Noman Ahmed Vs Ram Kishore
Rajasthan High Court · (2008) 1 RLW 122
Civil Procedure Code, 1908 (CPC) — Section 151, 153
High Courts07 May 2007Allowed
Kishan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3010
Constitution of India, 1950 — Article 226