High Courts13 Mar 2007Allowed
Shah Chunni Lal Shanti Lal Jain Vs Gopal Industries and Another
Rajasthan High Court · (2007) 3 RLW 2238
Evidence Act, 1872 — Section 34
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,316 of 2,241
High Courts13 Mar 2007Allowed
S.G. Steels and Alloys Private Limited Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 BC 716 : (2008) 1 RLW 501
High Courts13 Mar 2007
Ram Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 336
High Courts13 Mar 2007Allowed
Hem Chand Govil Vs Income Tax Settlement Commission and Others
Rajasthan High Court · (2007) 292 ITR 646
Income Tax Act, 1961 — Section 132(1), 132(5), 139(1), 148, 245C
High Courts13 Mar 2007Dismissed
Kamla Vs Kajod
Rajasthan High Court · (2007) 03 RAJ CK 0001
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Mar 2007
Amar Singh Rathore (Dr.) Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 544
Constitution of India, 1950 — Article 226(3)
High Courts09 Mar 2007Dismissed
Ashok Kumar Jain Vs Sumati Jain
Rajasthan High Court · (2007) 3 RLW 1836
Hindu Marriage Act, 1955 — Section 13, 15, 23
High Courts08 Mar 2007Allowed
Ugam Raj Vs State of Rajasthan
Rajasthan High Court · (2007) 03 RAJ CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 504
High Courts08 Mar 2007Allowed
Jitendra Kumar Meena Vs The Director, Primary and Secondary Education and Another
Rajasthan High Court · (2007) 4 RLW 3401
High Courts08 Mar 2007Dismissed
Sushila Devi Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 3944
Criminal Procedure Code, 1973 (CrPC) — Section 167, 397, 401, 437, 439Penal Code, 1860 (IPC) — Section 406, 420
High Courts08 Mar 2007Dismissed
R.S.R.T.C. and Vs Vaibhav Kumar and Others etc.
Rajasthan High Court · (2008) ACJ 473 : AIR 2007 Raj 147 : (2007) 4 RLW 3022
Civil Procedure Code, 1908 (CPC) — Section 100A, 104, 2, 4COMPANIES ACT, 1956 — Section 397, 398Constitution of India, 1950 — Article 226, 227
High Courts08 Mar 2007
Dinesh and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 2864
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A, 113B, 114
High Courts08 Mar 2007Dismissed
Ateek and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 282
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 397, 401Penal Code, 1860 (IPC) — Section 147, 149, 332, 333, 353
High Courts08 Mar 2007
Prafool Chand and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 3357
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 2, 4Evidence Act, 1872 — Section 113A, 113B, 114
High Courts07 Mar 2007
Commissioner of Income Tax Vs Smt. Tara Devi
Rajasthan High Court · (2007) 211 CTR 509 : (2007) 292 ITR 539
Income Tax Act, 1961 — Section 144
High Courts07 Mar 2007
Dr. Hari Singh Rathore Vs Nuclear Power Corporation of India Ltd.
Rajasthan High Court · (2007) 3 WLN 203
High Courts02 Mar 2007
Beena Sharma Vs Om Prakash
Rajasthan High Court · (2007) 4 RLW 3055
Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 13, 25
High Courts02 Mar 2007
D. Gautamchand Bhandari Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3415
High Courts02 Mar 2007Dismissed
Commissioner of C. Ex. Vs Banswara Syntex Ltd.
Rajasthan High Court · (2007) 3 RLW 1746
Central Excises and Salt Act, 1944 — Section 11ACustoms Tariff Act, 1975 — Section 11AC, 3
High Courts02 Mar 2007Dismissed
Union of India (UOI) and Others Vs T.P.L. Industries Ltd.
Rajasthan High Court · (2007) 214 ELT 506 : (2007) 3 RLW 2272
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3Central Excises and Salt Act, 1944 — Section 11A, 11AC, 4