High Courts21 Feb 2007
Devendra Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 509
Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,319 of 2,241
High Courts20 Feb 2007
Son Kanwar (Smt.) and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2007) 1 WLN 308
High Courts20 Feb 2007Dismissed
Hotel Residency Palace Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 87
Rajasthan Excise (Grant of Hotel Bar/Club Bar/Restaurant Beer Bar Licences) Rules, 1973 — Rule 3Rajasthan Excise Rules, 1956 — Rule 72A
High Courts19 Feb 2007
Ramdayal @ Billu and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 02 RAJ CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts19 Feb 2007
State of Rajasthan Vs Ramesh Kumar
Rajasthan High Court · (2007) 2 WLN 10(1)
Industrial Disputes Act, 1947 — Section 17B
High Courts19 Feb 2007
Mahendra Lodha Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1428
Constitution of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 93
High Courts19 Feb 2007Allowed
Union of India (UOI) Vs Municipal Council and Others
Rajasthan High Court · (2007) 3 RLW 2284
Constitution of India, 1950 — Article 226, 227, 294, 295, 296
High Courts19 Feb 2007
Anand Kumar Parashar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 WLN 385
High Courts19 Feb 2007Dismissed
Commissioner of Income Tax Vs T.K. Paliwal
Rajasthan High Court · (2010) 322 ITR 101
Income Tax Act, 1961 — Section 10(10C), 148, 17, 17(3)(i), 260A
High Courts15 Feb 2007
Union of India (UOI) and Others Vs Chhagan Singh
Rajasthan High Court · (2007) 2 WLN 421
High Courts15 Feb 2007Dismissed
Mahaveer Oil Industries Vs C.T.O.
Rajasthan High Court · (2008) 1 RLW 100
Rajasthan Sales Tax Act, 1994 — Section 29(8)(b), 30
High Courts15 Feb 2007Dismissed
Smt. Raj Kumari Paliwal Vs Rajasthan Financial Corporation and Others
Rajasthan High Court · AIR 2007 Raj 156 : (2008) 1 RLW 504
Stamp Act, 1899 — Section 9State Financial Corporations Act, 1951 — Section 29
High Courts15 Feb 2007Dismissed
Mohan Lal and Another Vs Dwarka Prasad and Others
Rajasthan High Court · AIR 2007 Raj 129 : (2007) 3 RLW 2656
Civil Procedure Code, 1908 (CPC) — Section 9COMPANIES ACT, 1956 — Section 442, 446, 529, 529A, 537Constitution of India, 1950 — Article 226, 227
High Courts15 Feb 2007Allowed
Rajendra Behari Joshi Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3201
Co-operative Societies Act, 1965 — Section 32
High Courts15 Feb 2007Dismissed
Divisional Railway Manager Vs Judge, Labour Court and Another
Rajasthan High Court · (2007) 113 FLR 557
High Courts14 Feb 2007Dismissed
P.C. Mundra Vs Commissioner of Income Tax
Rajasthan High Court · (2008) 170 TAXMAN 254
High Courts14 Feb 2007Dismissed
Rajasthan State Industrial Development and Investment Corporation Ltd. Vs Asia Printpack Limited and Another
Rajasthan High Court · (2008) 2 RLW 1018
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3)
High Courts14 Feb 2007Allowed
Inderjit Singh and Another Vs Union of India (UOI) and Another
Rajasthan High Court · (2008) ACJ 1343 : AIR 2007 Raj 144 : (2007) 4 RLW 2729
Railways Act, 1989 — Section 123, 124, 124ATerrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts14 Feb 2007
National Insurance Company Ltd. Vs Smt. Keshar and Others
Rajasthan High Court · (2007) 3 WLN 516
Limitation Act, 1963 — Section 5
High Courts13 Feb 2007
Saleem, Hakmuddin and Fakru @ Tahir Vs State of Rajasthan
Rajasthan High Court · (2007) 2 WLN 137
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 399