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Rajasthan High Court judgments

44,813 judgments · page 1,324 of 2,241

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High Courts18 Jan 2007Allowed

Govind N. Lata Vs R.S. Agr. Mar. Board and Another

Rajasthan High Court · (2007) 3 RLW 2064

Rajasthan Civil Services Rules, 1951 — Rule 56Rajasthan State Agriculture Marketing Board (Service) Bye-Laws, 1977 — Clause 20(2)
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High Courts18 Jan 2007

Tola Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 3 WLN 207

Constitution of India, 1950 — Article 226
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High Courts17 Jan 2007Dismissed

Tulsidas Vs State of Rajasthan and Another

Rajasthan High Court · (2007) CriLJ 1343 : (2007) 3 RLW 1956

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 323
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High Courts17 Jan 2007Dismissed

Ganesh Chandra Joshi Vs Union of India (UOI) and Others

Rajasthan High Court · (2007) 2 RLW 1169

Constitution of India, 1950 — Article 226
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High Courts17 Jan 2007Allowed

Vijay Saraswat Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 2 RLW 1219

Constitution of India, 1950 — Article 226, 227
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High Courts17 Jan 2007

Vimal Kumar Jain and Others Vs Roop Narayan and Others

Rajasthan High Court · (2007) 3 RLW 2613

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High Courts17 Jan 2007Dismissed

Preeti Mehta Vs Judge, MACT

Rajasthan High Court · (2007) 3 RLW 2611

Rajasthan Employment of Disabled Persons Rules, 2000 — Rule 2(i)
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High Courts16 Jan 2007

Charan Pal Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 2 WLN 71

Constitution of India, 1950 — Article 226
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High Courts16 Jan 2007

Har Lal Vs Bajrang Lal and Others

Rajasthan High Court · (2007) 1 WLN 478

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High Courts16 Jan 2007

Krishna Kumari (Miss) Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 3 RLW 1846

Constitution of India, 1950 — Article 226
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High Courts16 Jan 2007Dismissed

Kalyan Sahai Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 4 RLW 3212

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
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High Courts16 Jan 2007

R.S.R.T.C. Vs Kumaresh Gautam and Another

Rajasthan High Court · (2007) 3 RLW 2223

Industrial Disputes Act, 1947 — Section 10A, 17B, 2, 33, 33A
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High Courts16 Jan 2007

Sohan Lal Vs Smt. Pratibha Mehra

Rajasthan High Court · (2007) 2 CivCC 734 : (2007) 5 RCR(Civil) 377 : (2007) 2 RLW 1321 : (2007) 1 WLN 86

Hindu Marriage Act, 1955 — Section 13(1A), 9
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High Courts16 Jan 2007

State of Rajasthan Vs Board of Revenue and Others

Rajasthan High Court · (2007) 2 WLN 51

Rajasthan Land Revenue Act, 1956 — Section 9, 91
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High Courts15 Jan 2007

Kushal Karan Vs Lrs. of Anantram and Others

Rajasthan High Court · (2007) 1 WLN 270

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High Courts15 Jan 2007

Preeto Bai (Smt.) Vs Motor Accident Claims Tribunal

Rajasthan High Court · (2007) 1 WLN 180

Motor Vehicles Act, 1988 — Section 140
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High Courts15 Jan 2007Dismissed

State of Rajasthan and Another Vs Judge, Labour Court and Another

Rajasthan High Court · (2007) 2 LLJ 618

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 114Industrial Disputes Act, 1947 — Section 10, 25F
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High Courts15 Jan 2007

Sohan Lal Pugalia Vs Union of India (UOI) and Another

Rajasthan High Court · (2007) 1 WLN 396

Arbitration and Conciliation Act, 1996 — Section 11
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High Courts15 Jan 2007

Jai Prakash Chobisa Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 2 WLN 296

Constitution of India, 1950 — Article 226
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High Courts12 Jan 2007

Prem Prakash Solanki Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 3 WLN 312

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