High Courts18 Dec 2006
Rajasthan Financial Corporation Vs Highway Tyre Retread Pvt. Ltd. and Others
Rajasthan High Court · (2007) 1 WLN 181
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,329 of 2,241
High Courts18 Dec 2006
Mahendra Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 257
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts18 Dec 2006Allowed
Cadila Health Care Ltd. and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) CriLJ 1899
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 182, 319, 482Drugs and Cosmetics Act, 1940 — Section 18, 18A, 23, 25, 29
High Courts18 Dec 2006Dismissed
Rohitash Kumar and Others Vs Hindustan Copper Ltd. and Others
Rajasthan High Court · (2007) 2 RLW 1210
Constitution of India, 1950 — Article 12, 14, 16, 226, 32
High Courts15 Dec 2006
Manoj Kumar Garg Vs State and Others
Rajasthan High Court · (2007) 1 WLN 211
Land Acquisition (Amendment) Act, 1984 — Section 17(4), 4, 5A
High Courts15 Dec 2006
Suresh Dharu Vs State and Others
Rajasthan High Court · (2007) 2 WLN 338
Registration (Rajasthan Amendment) Act, 1989 — Section 17(1)(f)
High Courts15 Dec 2006
Pratap Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1065
Constitution of India, 1950 — Article 226, 227
High Courts15 Dec 2006
Chail Singh Vs Judge, Labour Court and Others
Rajasthan High Court · (2007) 1 WLN 300
Industrial Disputes Act, 1947 — Section 25F
High Courts15 Dec 2006
Director, State Insurance and P.F. Deptt. Vs Ashok Kumar Vyas and Another
Rajasthan High Court · (2007) 1 WLN 379
Industrial Disputes Act, 1947 — Section 25F
High Courts14 Dec 2006
The State of Rajasthan Vs Mahesh Bhan Gupta and Others
Rajasthan High Court · (2007) 1 WLN 474
Rajasthan Service Rules, 1951 — Rule 26A
High Courts14 Dec 2006
Usha (Smt.) and Others Vs Ishak and Others
Rajasthan High Court · (2007) 1 WLN 82
High Courts14 Dec 2006
Paras Mal and Another Vs Ms. Sobhag Devi and Others
Rajasthan High Court · AIR 2007 Raj 73
Transfer of Property Act, 1882 — Section 52
High Courts13 Dec 2006
State of Rajasthan and Another Vs Gopal Bohra and Another
Rajasthan High Court · (2007) 1 WLN 419
Industrial Disputes Act, 1947 — Section 25F
High Courts13 Dec 2006
Sahil Guest House Vs Employees State Insurance Corp.
Rajasthan High Court · (2007) 1 WLN 242
Employees State Insurance Act, 1948 — Section 2(12)Factories Act, 1948 — Section 2(k)
High Courts13 Dec 2006
Suresh Kumar Agrawal (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 134
Prevention of Corruption Act, 1988 — Section 13(1)(d)(2), 7
High Courts12 Dec 2006
Chief Settlement Officer and Others Vs Ladu Ram and Others
Rajasthan High Court · (2007) 1 WLN 134
General Clauses Act, 1897 — Section 6
High Courts12 Dec 2006
Jai Kishan Dutta Vs State of Rajsthan and Others
Rajasthan High Court · (2007) 1 WLN 452
High Courts12 Dec 2006
Ram Pratap and Another Vs Baldeo Raj and Others
Rajasthan High Court · (2007) 1 WLN 351