COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,330 of 2,241

High Courts11 Dec 2006Dismissed

Lahiri Vs Prem Prakash

Rajasthan High Court · (2006) 12 RAJ CK 0082

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High Courts11 Dec 2006

State of Rajasthan Vs Alladvaua and Others

Rajasthan High Court · (2007) 1 WLN 160

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High Courts11 Dec 2006

Archana Ruhela (Smt.) Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 1 WLN 400

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High Courts08 Dec 2006Allowed

Smt. Hemlata Vs Praveen Kumar

Rajasthan High Court · (2006) 12 RAJ CK 0083

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High Courts08 Dec 2006Allowed

Hanuman Meena Vs Chandra Singh

Rajasthan High Court · AIR 2007 Raj 76

Civil Procedure Code, 1908 (CPC) — Section 66

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High Courts08 Dec 2006

45 B.R.T.F. and Another Vs Padmawati Arts Creation Pvt. Ltd.

Rajasthan High Court · (2007) 2 WLN 31

Civil Procedure Code, 1908 (CPC) — Section 80Rajasthan Rent Control Act, 2001 — Section 18(1)

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High Courts07 Dec 2006

Madan Lal and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 1 WLN 344

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High Courts07 Dec 2006Allowed

Ulfat Rai Arya Vs State of Rajasthan

Rajasthan High Court · (2007) CriLJ 1846

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161, 165

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High Courts06 Dec 2006

Hindustan Lever Ltd. and Another Vs The State of Rajasthan and Others

Rajasthan High Court · (2007) 1 WLN 336

Rajasthan Sales Tax Act, 1994 — Section 4(A)

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High Courts06 Dec 2006Dismissed

Fakirchand and Others Vs LR's of Ratanlal

Rajasthan High Court · (2006) 12 RAJ CK 0038

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High Courts06 Dec 2006

Abhay Singh Vs State of Rajasthan

Rajasthan High Court · (2007) 1 WLN 283

Criminal Procedure Code, 1973 (CrPC) — Section 438

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High Courts06 Dec 2006

Krishnalal Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 1 WLN 326

Rajasthan Colonisation Act, 1954 — Section 14

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High Courts06 Dec 2006

Ghanshyam Singh Bhadoria Vs Union Bank of India and Others

Rajasthan High Court · (2007) 2 WLN 464

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 2(f)

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High Courts05 Dec 2006Allowed

Aerens Goldsouk International Ltd. Co. Vs Samit Kavadia and Others

Rajasthan High Court · (2008) 2 ARBLR 545 : (2007) 4 RLW 3283

Arbitration and Conciliation Act, 1996 — Section 11, 16, 2, 34, 37Specific Relief Act, 1963 — Section 19

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High Courts05 Dec 2006

Assistant Commercial Taxes Officer Vs Standard Agriculture Services

Rajasthan High Court · (2007) 3 RLW 1958

Rajasthan Sales Tax Act, 1994 — Section 16(1)(e)

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High Courts05 Dec 2006

National Bank for Agriculture and Rural Development (NABARD) Vs Ram Narain Upadhyaya and Others

Rajasthan High Court · (2007) 1 RLW 675

Constitution of India, 1950 — Article 14

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High Courts05 Dec 2006Allowed

A. Mukherjee Company and Others Vs Coventry Metals Pvt. Ltd.

Rajasthan High Court · (2007) 3 RLW 1877

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6(3)

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High Courts05 Dec 2006Dismissed

Manmeet Singh Meena and Akash Vs University of Rajasthan and Others

Rajasthan High Court · (2007) 4 RLW 3294

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High Courts04 Dec 2006

Jagdish @ Patel Vs State of Rajasthan

Rajasthan High Court · (2007) 5 RCR(Criminal) 794 : (2007) 1 WLN 224

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 323

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High Courts04 Dec 2006

Union of India (UOI) and Others Vs Smt. Onkar Kanwar

Rajasthan High Court · (2007) 1 WLN 453

Border Security Force Act, 1968 — Section 26, 48

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