High Courts07 Sept 2007
Rajasthan Van Majdoor Mahasangh and Van Shramik Ekta Sangh, I.G.N.P. (CITU) Vs State and Others
Rajasthan High Court · (2007) 09 RAJ CK 0054
Constitution of India, 1950 — Article 32
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,294 of 2,241
High Courts06 Sept 2007Dismissed
Mahendra Singh Rao Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 09 RAJ CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Sept 2007Dismissed
Commissioner of Income Tax Vs Gotan Lime Stone Khanij Udyog and A.R. Enterprises (P) Ltd.
Rajasthan High Court · (2007) 211 CTR 585 : (2008) 299 ITR 368
Constitution of India, 1950 — Article 32Income Tax Act, 1961 — Section 143, 2, 263, 28, 32
High Courts06 Sept 2007Dismissed
Shail Bala (Smt.) Vs The Union of India (UOI) and Others
Rajasthan High Court · (2008) 2 RLW 1506
High Courts05 Sept 2007Dismissed
Sudhir Vishnoi Vs Central Bureau of Narcotics
Rajasthan High Court · (2007) 09 RAJ CK 0099
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29, 67
High Courts05 Sept 2007Allowed
Suraj Mal Vs The State of Rajasthan
Rajasthan High Court · (2007) 09 RAJ CK 0098
Penal Code, 1860 (IPC) — Section 302
High Courts05 Sept 2007
Ram Lal Vs Mahender Singh Mahender Singh Vs Ram Lal
Rajasthan High Court · AIR 2008 Raj 8 : (2008) 2 MLJ 349 : (2008) 2 RCR(Civil) 447 : (2008) 2 RCR(Criminal) 367 : (2008) 1 RLW 649
Penal Code, 1860 (IPC) — Section 302, 306
High Courts05 Sept 2007Dismissed
Tara Chand Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1505
High Courts05 Sept 2007
Umrao Singh Buliya Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 490
Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 9
High Courts05 Sept 2007
Jannat Firdosh and Another Vs Alfu and Others
Rajasthan High Court · (2008) 1 WLN 374
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 207(1)
High Courts03 Sept 2007
Kaluram Vs State of Rajasthan
Rajasthan High Court · (2007) 09 RAJ CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts03 Sept 2007
Pratap Ram and Others Vs Board of Revenue and Others
Rajasthan High Court · (2008) 1 WLN 249
Rajasthan Land Revenue Act, 1956 — Section 75
High Courts03 Sept 2007
Pukha Ram alias Pukhraj and Another Vs Sharvan Ram and Others
Rajasthan High Court · (2007) 09 RAJ CK 0043
Motor Vehicles Act, 1988 — Section 173
High Courts03 Sept 2007
Ladu Lal and Another Vs Smt. Jasoda Devi and Others
Rajasthan High Court · (2008) 1 WLN 319
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 3(vii)
High Courts03 Sept 2007
Sinnalal Vs Krishi Upaj Mandi Samiti and Others
Rajasthan High Court · (2008) 1 WLN 345
Constitution of India, 1950 — Article 226Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 4, 9
High Courts31 Aug 2007Allowed
Dunda @ Sirajuddin Vs State of Rajasthan
Rajasthan High Court · (2007) 08 RAJ CK 0106
Penal Code, 1860 (IPC) — Section 201, 302
High Courts31 Aug 2007
Preetam Vs State of Rajasthan
Rajasthan High Court · (2007) 08 RAJ CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts30 Aug 2007
Shareef Mohammad Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 2 WLN 13
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts30 Aug 2007Dismissed
Jodhpur City Bus Owners Union Vs State of Raj. and Others
Rajasthan High Court · (2008) 1 RLW 517
Motor Vehicles Act, 1988 — Section 2(42)
High Courts29 Aug 2007
Kana Ram Vs Board of Revenue and Others
Rajasthan High Court · (2008) 1 WLN 463
Rajasthan Tenancy Act, 1955 — Section 183, 59