High Courts22 Aug 2007
Shyam Bihari Gupta (Dr.) Vs The Rent Tribunal and Others
Rajasthan High Court · (2008) 1 RLW 262 : (2007) 3 WLN 191
Rajasthan Rent Control Act, 2001 — Section 15, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,296 of 2,241
High Courts22 Aug 2007Dismissed
Dr. Shyam Bihari Gupta Vs The Rent Tribunal and Others
Rajasthan High Court · (2007) 1 RLW 262
Rajasthan Rent Control Act, 2001 — Section 21(3)
High Courts21 Aug 2007Dismissed
Ninnal Singh Vs Bhoj Raj
Rajasthan High Court · (2007) 08 RAJ CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Aug 2007Allowed
Shikhar Chand Vs Suresh Chand and Another
Rajasthan High Court · (2008) 1 CivCC 10 : (2009) 5 RCR(Civil) 88 : (2008) 2 RLW 1140
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Aug 2007Dismissed
Shanti Lal Chhipa Vs Rajasthan Civil Service Appellate Tribunal and Others
Rajasthan High Court · (2007) 08 RAJ CK 0065
High Courts21 Aug 2007Allowed
Sandeep Kumar Vs Smt. Sonila Kumar
Rajasthan High Court · AIR 2008 Raj 75 : (2008) 1 CivCC 438 : (2009) 5 RCR(Civil) 557
Hindu Marriage Act, 1955 — Section 13
High Courts20 Aug 2007Allowed
Shareef Mohammad Vs The State of Rajasthan and Another
Rajasthan High Court · (2007) 08 RAJ CK 0107
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Aug 2007Allowed
Ravi Kumar Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 647
Criminal Procedure Code, 1973 (CrPC) — Section 329Penal Code, 1860 (IPC) — Section 302
High Courts20 Aug 2007
Prabhat and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 672
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Aug 2007Dismissed
Mohd. Fahim Rizvi Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 08 RAJ CK 0066
High Courts20 Aug 2007
Mani Ram and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 476
High Courts20 Aug 2007
Nakul Shah Vs The Municipal Board and Another
Rajasthan High Court · (2008) 1 WLN 395
High Courts17 Aug 2007Allowed
Vimla Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3186
Constitution of India, 1950 — Article 226
High Courts17 Aug 2007
Prabhati Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 859
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 447
High Courts17 Aug 2007Dismissed
Lala Ram @ Jitendra Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 732
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 302
High Courts16 Aug 2007Dismissed
Hari Ram @ Papiya Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1470
Penal Code, 1860 (IPC) — Section 302
High Courts16 Aug 2007Dismissed
Hari Kishan and Others Vs Appellate Rent Tribunal and Others
Rajasthan High Court · (2007) 08 RAJ CK 0069
High Courts14 Aug 2007Dismissed
Sobhag Narain Mathur Vs Sudershan Lal and Another
Rajasthan High Court · AIR 2008 Raj 5 : (2008) 2 CivCC 738 : (2008) 1 RCR(Rent) 424 : (2008) 1 RLW 845
Partnership Act, 1932 — Section 47
High Courts14 Aug 2007Dismissed
National Bearing Company (Jaipur) Ltd. Vs State and Others
Rajasthan High Court · AIR 2008 Raj 28
Companies Act, 1956 — Section 31Rajasthan Stamp Law (Adaptation) Act, 1952 — Section 3
High Courts13 Aug 2007Dismissed
Dhanna Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 644
Penal Code, 1860 (IPC) — Section 201, 302