High Courts29 Aug 2007
Indian Asthama Care Society and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 742
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,295 of 2,241
High Courts29 Aug 2007Dismissed
Heera Lal Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 08 RAJ CK 0062
High Courts29 Aug 2007Dismissed
Nava Ram Vs Uma Ram and Others
Rajasthan High Court · (2007) 08 RAJ CK 0042
Motor Vehicles Act, 1988 — Section 173
High Courts29 Aug 2007
Gayatri Parivar Trust and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 753
Rajasthan Prohibition of Smoking and Non smokers Health Protection Act, 2000 — Section 2(a)
High Courts27 Aug 2007Allowed
Vinita Martin Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 117 FLR 516
High Courts27 Aug 2007
Yatendra Swaroop Vs Smt. Asha Devi
Rajasthan High Court · (2007) 08 RAJ CK 0001
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 125(3)
High Courts24 Aug 2007
Manoj Kumar Vs State of Rajasthan
Rajasthan High Court · (2007) 08 RAJ CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts24 Aug 2007Allowed
Suga and Others Vs Bheru and Another
Rajasthan High Court · (2007) 08 RAJ CK 0086
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Aug 2007Dismissed
Subedar Major Janak Raj Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 08 RAJ CK 0061
High Courts24 Aug 2007Dismissed
Ghewar Chand Soni Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 08 RAJ CK 0058
High Courts24 Aug 2007Allowed
Chhitar Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1478
Penal Code, 1860 (IPC) — Section 201, 302, 498A
High Courts23 Aug 2007Dismissed
Brijendra Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1460
Penal Code, 1860 (IPC) — Section 302, 324, 448
High Courts23 Aug 2007Dismissed
Alok Tiwari Vs State and Others
Rajasthan High Court · (2008) 2 RLW 1102
High Courts23 Aug 2007Dismissed
Koheera Finishing Centre Vs Regional Director, E.S.I. and Another
Rajasthan High Court · (2008) ACJ 541 : (2008) 1 RCR(Civil) 785 : (2008) 1 RCR(Rent) 180 : (2008) 1 RLW 27
Civil Procedure Code, 1908 (CPC) — Section 100A, 104, 96COMPANIES ACT, 1956 — Section 397, 398Constitution of India, 1950 — Article 225
High Courts23 Aug 2007Dismissed
Commissioner of Income Tax Vs Dr. A.M. Singhvi
Rajasthan High Court · (2007) 212 CTR 1 : (2008) 302 ITR 26
Income Tax Act, 1961 — Section 260A, 37
High Courts23 Aug 2007
Jasveer Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 251
Constitution of India, 1950 — Article 226(3)
High Courts22 Aug 2007Allowed
Champawat Kisan Seva Kendra Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 1 RLW 393
High Courts22 Aug 2007Dismissed
Ghan Shyam Vs D.C. Kaushal and Others
Rajasthan High Court · (2007) 08 RAJ CK 0064
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 Aug 2007Dismissed
Paras Ram Vs Dhani Ram and Gopi Lal
Rajasthan High Court · (2007) 08 RAJ CK 0063
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts22 Aug 2007Dismissed
Smt. Ratan Devi Vs Gujarat State Road Transport Corpn. and Others
Rajasthan High Court · (2007) 08 RAJ CK 0056