High Courts17 Sept 2007Allowed
Navneet Kumar Vs Mahesh Chand Gupta and Others
Rajasthan High Court · (2008) 2 RLW 1118
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 97
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,293 of 2,241
High Courts17 Sept 2007
Ram Lal Berwa Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 09 RAJ CK 0058
Constitution of India, 1950 — Article 226
High Courts17 Sept 2007Allowed
Jamna Singh and Another Vs State and Another
Rajasthan High Court · (2008) CriLJ 650
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 397, 398
High Courts17 Sept 2007
Mandir Shri Ramchandraji Sthan Deogarh Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 355
Land Acquisition Act, 1894 — Section 17(4), 4, 6
High Courts14 Sept 2007Dismissed
State of Rajasthan Vs Ganpati Lal and Another
Rajasthan High Court · (2008) CriLJ 2108 : (2008) 2 RLW 1179
Penal Code, 1860 (IPC) — Section 406
High Courts14 Sept 2007
Suo Motu Vs Mahendra Kumar Sharma
Rajasthan High Court · (2007) 09 RAJ CK 0064
Industrial Disputes Act, 1947 — Section 29
High Courts14 Sept 2007
Lala @ Ashok Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 829
Penal Code, 1860 (IPC) — Section 302, 452
High Courts14 Sept 2007Allowed
Satendra Vs Ramjilal and Another
Rajasthan High Court · (2008) CriLJ 945
Penal Code, 1860 (IPC) — Section 201, 304
High Courts13 Sept 2007Allowed
Ghanshyam Das Choudhary Vs Manoj Kumar and Others
Rajasthan High Court · (2008) 2 RLW 1092
Motor Vehicles Act, 1988 — Section 147
High Courts13 Sept 2007Allowed
Arseeda Vs State
Rajasthan High Court · (2008) 4 RCR(Criminal) 18 : (2008) 2 RLW 1531 : (2008) 2 RLW 1343
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts12 Sept 2007Allowed
Ratan Vs Ajmer Central Co-operative Bank and Others
Rajasthan High Court · AIR 2008 Raj 144
High Courts11 Sept 2007Dismissed
Union of India (UOI) and Another Vs Kumari Amrit Kaur Rai and Another
Rajasthan High Court · (2008) 116 FLR 723 : (2008) 2 RLW 1123
Railway Establishment Manual — Paragraph 302
High Courts11 Sept 2007
Jodhpur Nagrik Sahkari Bank Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 205
Rajasthan Co-operative Societies Act, 2001 — Section 107
High Courts10 Sept 2007
Hotel Meru Palace Karamchari Sangthan Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 117 FLR 133 : (2008) 2 WLN 203
Industrial Disputes Act, 1947 — Section 10K
High Courts10 Sept 2007Dismissed
Bhanwarlal Prajapat Vs Union of India (UOI) and Another
Rajasthan High Court · (2007) 09 RAJ CK 0046
Industrial Disputes Act, 1947 — Section 10, 12, 25H
High Courts10 Sept 2007Dismissed
Union of India (UOI) Vs Central Administrative Tribunal, Jaipur Bench and Gopal Krishan Sharma
Rajasthan High Court · (2007) 09 RAJ CK 0037
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts10 Sept 2007
Milkh Raj Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 09 RAJ CK 0014
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 427, 447
High Courts10 Sept 2007Dismissed
Rajendra Kumar Sharma Vs The State of Rajasthan
Rajasthan High Court · (2007) 09 RAJ CK 0006
High Courts07 Sept 2007
Mehanga Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 232
High Courts07 Sept 2007
Gaj Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1104
Wild Life (Protection) Act, 1972 — Section 28