High Courts21 Sept 2007Dismissed
Commissioner of Income Tax Vs Jethmal Boob
Rajasthan High Court · (2008) 215 CTR 36 : (2009) 315 ITR 197
Income Tax Act, 1961 — Section 256(1), 256(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,292 of 2,241
High Courts21 Sept 2007
Commissioner of Wealth Tax Vs Gajsingh, Ex-Ruler of Jodhpur
Rajasthan High Court · (2007) 213 CTR 181 : (2008) 170 TAXMAN 283
Wealth Tax Act, 1957 — Rule 20(3)
High Courts21 Sept 2007Dismissed
Commissioner of Income Tax Vs Chandra Chemoux P. Ltd.
Rajasthan High Court · (2008) 215 CTR 43 : (2008) 298 ITR 98
Income Tax Act, 1961 — Section 158BB, 256
High Courts21 Sept 2007Dismissed
Commissioner of Income Tax Vs Harish Boob
Rajasthan High Court · (2008) 215 CTR 30
Income Tax Act, 1961 — Section 256(2)
High Courts21 Sept 2007
Pawan Kumar Saini Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 WLN 262
Rajasthan Panchayati Raj Act, 1994 — Section 19
High Courts21 Sept 2007Allowed
G.B. Reddy and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 09 RAJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 193Motor Vehicles Act, 1988 — Section 74, 75Penal Code, 1860 (IPC) — Section 120B, 504
High Courts21 Sept 2007Dismissed
Commissioner of Income Tax Vs Smt. Chandra Boob
Rajasthan High Court · (2008) 215 CTR 32 : (2009) 316 ITR 357
Income Tax Act, 1961 — Section 256(2)
High Courts20 Sept 2007Allowed
Chandmal Tak Vs State of Rajasthan and Another
Rajasthan High Court · (2008) CriLJ 1264
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts20 Sept 2007Allowed
Sushila and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 09 RAJ CK 0076
High Courts19 Sept 2007
Hariya @ Hari Singh Vs The State of Rajasthan
Rajasthan High Court · (2007) 09 RAJ CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts19 Sept 2007
State of Rajasthan and Others Vs Smt. Kartiyani and Others
Rajasthan High Court · (2008) 117 FLR 62 : (2009) 1 SLR 129 : (2008) 2 WLN 43
Rajasthan Service Rules, 1951 — Rule 265, 267
High Courts19 Sept 2007Dismissed
Commissioner of Income Tax Vs Modi Enterprises
Rajasthan High Court · (2007) 09 RAJ CK 0086
Income Tax Act, 1961 — Section 145
High Courts19 Sept 2007Dismissed
New Prajapati Briks Company Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 2 RLW 1109
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Sept 2007
Ashok Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 09 RAJ CK 0053
High Courts19 Sept 2007Dismissed
Mohd. Ibrahim Khan and Others Vs Lrs. of Azad Rasul and Others
Rajasthan High Court · (2007) 4 RLW 3494
High Courts19 Sept 2007Dismissed
Jaina jewellery Company Vs The Union of India (UOI) and Others
Rajasthan High Court · (2007) 09 RAJ CK 0007
Customs Act, 1962 — Section 25
High Courts18 Sept 2007
Commissioner of Income Tax Vs Kota Builders
Rajasthan High Court · (2008) 214 CTR 332
Income Tax Act, 1961 — Section 147, 256, 260
High Courts18 Sept 2007Dismissed
Damodar Ropeways and Construction Company Pvt. Ltd. Vs State of Raj. and Others
Rajasthan High Court · (2007) 4 RLW 3261
Constitution of India, 1950 — Article 226
High Courts18 Sept 2007Dismissed
IBP Company Limited and Others Vs Kissan Service Centre and Others
Rajasthan High Court · (2008) 1 RLW 843
High Courts18 Sept 2007
Santosh Gupta (Smt.) Vs Govind Gupta
Rajasthan High Court · (2008) 3 CivCC 777 : (2009) 5 RCR(Civil) 478 : (2008) 2 RLW 1049
Hindu Marriage Act, 1955 — Section 13