High Courts05 Oct 2007
Mangilal Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 410
Constitution of India, 1950 — Article 227Rajasthan Panchayati Raj Act, 1994 — Section 97
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,290 of 2,241
High Courts05 Oct 2007Allowed
Shyam Behari and Smt. Kamlesh Vs State
Rajasthan High Court · (2007) 10 RAJ CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 319, 482Penal Code, 1860 (IPC) — Section 323, 341
High Courts05 Oct 2007
Suryakant Vs Ravi Sharma
Rajasthan High Court · (2007) 10 RAJ CK 0025
Arbitration and Conciliation Act, 1996 — Section 11
High Courts05 Oct 2007Allowed
Badri Lal Kedar Lal Agrawal Vs The Assistant Commercial Taxes Officer
Rajasthan High Court · (2007) 10 VST 600
High Courts04 Oct 2007
Dalchand Menaria Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 225
Rajasthan Motor Vehicles Rules, 1990 — Rule 5.9
High Courts04 Oct 2007Allowed
Bhajan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 10 RAJ CK 0062
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts04 Oct 2007
Vipul Vs State Bank of Bikaner and Jaipur and Others
Rajasthan High Court · (2008) 1 WLN 429
High Courts04 Oct 2007Dismissed
Commissioner of Income Tax Vs Manohar Lal Gupta
Rajasthan High Court · (2007) 213 CTR 193
Income Tax Act, 1961 — Section 132, 132A, 143, 147, 148
High Courts04 Oct 2007
Banswara Syntex Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 2 WLN 320
Central Excise Rules, 2002 — Rule 25
High Courts04 Oct 2007Dismissed
Ranjit Talkies Vs Judge, Labour Court and Others
Rajasthan High Court · (2008) 117 FLR 134
Industrial Disputes Act, 1947 — Section 25H
High Courts04 Oct 2007Dismissed
Rajasthan State Electricity Board Vs Mayur Cold Storage and Ice Factory and Another
Rajasthan High Court · (2009) 5 RCR(Civil) 471 : (2008) 2 RLW 1046
Electricity Act, 1910 — Section 24
High Courts03 Oct 2007
Shyam Diesel Vs Bharat Petroleum Corporation India Ltd. and Another
Rajasthan High Court · (2008) 1 WLN 380
Essential Commodities Act, 1955 — Section 3
High Courts03 Oct 2007
Munni Devi Vs State and Others
Rajasthan High Court · (2008) 1 WLN 499
Rajasthan Excise Act, 1950 — Section 54, 69
High Courts03 Oct 2007
Shri Vinayak Colony Vikas Samiti Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 468
High Courts03 Oct 2007Dismissed
Shahi (Kumari) Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1221
High Courts01 Oct 2007Dismissed
Swaroop Devi (Smt.) and Another Vs Murti Bhagwan Satya Narainji
Rajasthan High Court · (2008) 2 RLW 951
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Oct 2007
Paramveer Singh Vs Suresh Kanwar
Rajasthan High Court · (2008) 2 DMC 276
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Sept 2007
Ridhi Sidhi Builders and Party Vs Urban Improvement Trust and Another
Rajasthan High Court · (2008) 1 WLN 276
Urban Improvement (Disposal of Urban Land) Rules, 1974 — Rule 17(5)
High Courts27 Sept 2007Dismissed
Rajmata Gayatri Devi Vs Distt. Judge and Others
Rajasthan High Court · (2008) 2 RLW 1197
Succession Act, 1925 — Section 276, 372, 57
High Courts27 Sept 2007Dismissed
Rajasthan State Agriculture Marketing Board and Others Vs Gulab Chand Mittal and Another
Rajasthan High Court · (2008) 1 RLW 791
Rajasthan Agricultural Produce Markets Act, 1961 — Section 22FFF