High Courts25 Oct 2007
Jagram Vishnoi Vs District Supply Officer and Another
Rajasthan High Court · (2008) 1 WLN 237
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,288 of 2,241
High Courts25 Oct 2007Allowed
Shree Rajasthan Syntex Ltd. Vs Employees State Insurance Corporation and Others
Rajasthan High Court · (2007) 10 RAJ CK 0014
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 44, 45, 45A, 45B, 75
High Courts24 Oct 2007
Gangotri Enterprises Limited Vs State of Rajasthan
Rajasthan High Court · (2008) 1 WLN 376
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts24 Oct 2007Allowed
Aishwarya College of Education Sansthan Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1432
Rajasthan Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 30
High Courts24 Oct 2007Dismissed
Vijay Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1202
Penal Code, 1860 (IPC) — Section 302
High Courts23 Oct 2007
Mohanlal Soni and Another Vs The Director, Directorate of Urban Land and Building Tax and Others
Rajasthan High Court · (2008) 1 WLN 329
Rajasthan Lands and Buildings Tax Act, 1964 — Section 13(1)(b), 15(b)
High Courts23 Oct 2007Allowed
Ram Prakash Agarwal Vs Central Cooperative Bank Ltd.
Rajasthan High Court · (2008) 116 FLR 351 : (2008) 2 RLW 1516
Payment of Gratuity Act, 1972 — Section 4
High Courts23 Oct 2007Allowed
Sanjeev Jain and Others Vs State and Another
Rajasthan High Court · (2007) 10 RAJ CK 0071
Drugs and Cosmetics Act, 1940 — Section 27(c), 27(d)
High Courts23 Oct 2007
Anant Shri Sukhramji Trust Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 421
Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 17, 18, 19
High Courts23 Oct 2007Dismissed
Gee Kay Cement Private Ltd. and Another Vs State Of Rajasthan and Others
Rajasthan High Court · (2007) 10 RAJ CK 0044
Rajasthan Sales Tax Act, 1994 — Section 37
High Courts23 Oct 2007
Rastriya Auto Sales Vs The Authority Appointed Under The Rajasthan Shops and Commercial Establishments Act, 1958
Rajasthan High Court · (2007) 10 RAJ CK 0043
Constitution of India, 1950 — Article 226
High Courts23 Oct 2007
Dhanna Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 298
High Courts23 Oct 2007
Nishar Ahmed Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 322
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 88(6)
High Courts23 Oct 2007Allowed
Tata Finance Ltd. Vs Mubarak Khan
Rajasthan High Court · (2007) 10 RAJ CK 0009
Arbitration Act, 1940 — Section 34, 8Arbitration and Conciliation Act, 1996 — Section 8
High Courts22 Oct 2007Dismissed
Jagdish Prasad Vs State of Rajastan and Others
Rajasthan High Court · (2008) 2 RLW 1375
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326
High Courts22 Oct 2007Allowed
Seema Devi Tomar Vs State and Others
Rajasthan High Court · (2008) 2 RLW 1764
Rajasthan Panchayati Raj Act, 1994 — Section 19(1)
High Courts22 Oct 2007
Bhanwar Lal Bunker and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 992 : (2009) 3 SLJ 448
Constitution of India, 1950 — Article 226, 32Penal Code, 1860 (IPC) — Section 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts11 Oct 2007
Ramu Devi (Smt.) Vs Motor Accident Claims Tribunal
Rajasthan High Court · (2008) 1 WLN 284
High Courts11 Oct 2007
Gavra Devi (Smt.) and Others Vs Board of Revenue and Others
Rajasthan High Court · (2008) 1 WLN 274
Constitution of India, 1950 — Article 227
High Courts11 Oct 2007Allowed
Taju Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1474
Penal Code, 1860 (IPC) — Section 120B, 302, 34