High Courts01 Nov 2007
LRs. of Nathi Lal Vs Shivdan Singh and Others
Rajasthan High Court · (2008) 1 WLN 447
Evidence Act, 1872 — Section 90
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,287 of 2,241
High Courts01 Nov 2007Allowed
Khayali Lal and Another Vs Isamiya and Others
Rajasthan High Court · (2009) ACJ 1019
Motor Vehicles Act, 1939 — Section 95(2)
High Courts01 Nov 2007
Nitin Saini Vs State
Rajasthan High Court · (2008) 2 RLW 936
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Nov 2007Allowed
Union Bank of India Vs Ratan Prakash and Others
Rajasthan High Court · (2008) 4 BC 139
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(3)
High Courts31 Oct 2007Dismissed
Commissioner of Income Tax Vs S.N. Sharma
Rajasthan High Court · (2010) 322 ITR 105
Income Tax Act, 1961 — Section 10(10C), 17, 17(3)(i), 35DDA, 89
High Courts31 Oct 2007Dismissed
Mushtaq Ali Vs The State of Rajasthan and Another
Rajasthan High Court · (2007) 10 RAJ CK 0038
High Courts30 Oct 2007
Mahaveer and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1300
Penal Code, 1860 (IPC) — Section 302, 34, 447
High Courts30 Oct 2007Dismissed
Commissioner of Income Tax Vs D.M.R.A.W.A. Trust
Rajasthan High Court · (2008) 214 CTR 330 : (2008) 304 ITR 166
Limitation Act, 1963 — Section 5
High Courts29 Oct 2007
Santokh Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 10 RAJ CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482
High Courts29 Oct 2007Dismissed
M.D.S. University Vs Kailash Chand and Another
Rajasthan High Court · (2007) 114 FLR 541 : (2008) 1 LLJ 961
Industrial Disputes Act, 1947 — Section 25G, 25H
High Courts29 Oct 2007Allowed
M.C. Gulecha Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1099
High Courts29 Oct 2007
Dhariya @ Dhara Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1219
Arms Act, 1959 — Section 27, 3Penal Code, 1860 (IPC) — Section 302
High Courts29 Oct 2007Dismissed
Kistura Vs Board Of Revenue and Others
Rajasthan High Court · (2007) 10 RAJ CK 0066
Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973 — Rule 17
High Courts29 Oct 2007
Dhakar Chhatrawas Samiti Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 10 RAJ CK 0045
Rajasthan Tenancy Act, 1955 — Section 16
High Courts29 Oct 2007
Suresh Mahandiratta Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 2 DMC 614
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B
High Courts26 Oct 2007
Jagdish Prasad Vs State
Rajasthan High Court · (2007) 10 RAJ CK 0070
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts26 Oct 2007
Samurai Software (P) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2008) 299 ITR 324 : (2007) 213 TTJ 449
High Courts26 Oct 2007Dismissed
Shri Sukhleshwar Mahadev Mandir Trust Vs Commissioner, Devasthan Department and Others
Rajasthan High Court · (2007) 10 RAJ CK 0024
Rajasthan Public Trusts Act, 1959 — Section 17(2)
High Courts26 Oct 2007Dismissed
Tafzil Ahmed Vs Rajasthan Housing Board and Others
Rajasthan High Court · (2008) 2 RLW 1834
High Courts25 Oct 2007
Ram Prakash Agarwal Vs Central Co-operative Bank Ltd.
Rajasthan High Court · (2008) 2 LLJ 45
Payment of Gratuity Act, 1972 — Section 4