High Courts14 Nov 2007
Pappu Dhobi Vs Irshad and Others
Rajasthan High Court · (2008) 2 RLW 934
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,286 of 2,241
High Courts14 Nov 2007Dismissed
Dhanna Ram Choudhary Vs State of Raj. and Others
Rajasthan High Court · (2007) 11 RAJ CK 0046
High Courts14 Nov 2007Dismissed
Ramesh Chandra Gupta Vs State of Raj. and Others
Rajasthan High Court · (2007) 11 RAJ CK 0036
High Courts13 Nov 2007Allowed
Shyam Das Vs Rent Tribunal and Another
Rajasthan High Court · (2007) 11 RAJ CK 0075
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Nov 2007
Deputy Commissioner of Income Tax (Assessment) and Another Vs Rajasthan State Electricity Board Rajasthan State Electricity Board Vs Union of India (UOI) and Another
Rajasthan High Court · (2008) 217 CTR 191 : (2008) 299 ITR 253
Income Tax Act, 1961 — Section 143(1A)
High Courts13 Nov 2007
Lrs. of Shri Kanhaya Lal Vs Jabbar Singh and Others
Rajasthan High Court · (2008) 1 WLN 406
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts13 Nov 2007
LRs. of Abdul Sattar Vs Suganlal and Another
Rajasthan High Court · (2008) 1 WLN 427
High Courts06 Nov 2007Allowed
Kalyan Sahai Kedawat Vs State of Raj. and Others
Rajasthan High Court · (2008) 2 RLW 1437
Jaipur Development Authority Act, 1982 — Section 16(h)
High Courts06 Nov 2007Allowed
Smt. Gunvanti and Another Vs The Legal Representatives of late Shro Mool Chand
Rajasthan High Court · (2009) 5 RCR(Civil) 61 : (2008) 2 RLW 1040
High Courts05 Nov 2007Dismissed
Smt. Shanti Maru Vs State of Raj. and Others
Rajasthan High Court · (2007) 11 RAJ CK 0044
High Courts02 Nov 2007
Rai Singh Bissu Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 2 WLN 73
High Courts02 Nov 2007Allowed
Inamuddin Vs State
Rajasthan High Court · (2007) 11 RAJ CK 0059
Penal Code, 1860 (IPC) — Section 120B, 411
High Courts02 Nov 2007Dismissed
R.S.R.T.C. and Others Vs Bhagwati Lal and Others
Rajasthan High Court · (2008) 2 RLW 1142
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts02 Nov 2007Dismissed
Union of India (UOI) Vs R. Unnikrishan
Rajasthan High Court · (2008) 116 FLR 914 : (2008) 2 RLW 1605
Border Security Force Act, 1968 — Section 40
High Courts02 Nov 2007Dismissed
State of Rajasthan Vs Budhi Prakash and Another
Rajasthan High Court · (2008) CriLJ 1740 : (2008) 2 RLW 946
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1)(d)(2)
High Courts01 Nov 2007Dismissed
Rani Devi and Others Vs Devilal and Others
Rajasthan High Court · (2009) ACJ 858
High Courts01 Nov 2007
Choksi Heraeus Pvt. Ltd. Vs State and Others
Rajasthan High Court · AIR 2008 Raj 61 : (2008) 2 RLW 1796
Constitution of India, 1950 — Article 14Rajasthan Stamp Act, 1998 — Section 29, 65(1)
High Courts01 Nov 2007
Sheela (Smt.) Vs State
Rajasthan High Court · (2008) 3 WLN 529
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482
High Courts01 Nov 2007
LR's of Smt. Sire Kanwar Maloo Vs Shri Daudas Mantri Zorawar Mal Vs LR's of Srikishan Hajarilal and Others Vs Pooranmal and Others Zahoor Ahmed Vs Abdul Zabar
Rajasthan High Court · AIR 2008 Raj 13 : (2008) 1 RLW 681
Constitution of India, 1950 — Article 14, 15, 19