High Courts29 Nov 2007Allowed
Agarwal Salt Company Vs Additional Commissioner (VAT and I.T.) Commercial Taxes and Others
Rajasthan High Court · (2009) 11 Vat Reporter 229 : (2008) 13 VST 443
Rajasthan Sales Tax Act, 1954 — Section 4(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,284 of 2,241
High Courts29 Nov 2007Allowed
Shyokaran and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) CriLJ 1265
Constitution of India, 1950 — Article 21
High Courts29 Nov 2007Dismissed
State of Rajasthan Vs Jamal
Rajasthan High Court · (2007) 11 RAJ CK 0007
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts28 Nov 2007Dismissed
Uttam Chand Gangwal Vs Commissioner, W.C.C. Act and Others
Rajasthan High Court · (2008) 117 FLR 1083
General Clauses Act, 1897 — Section 21
High Courts28 Nov 2007
Umarddin Behleem and Others Vs Dr. Chandra Shekhar Baid and Others
Rajasthan High Court · AIR 2008 Raj 41
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Conduct of Elections Rules, 1961 — Rule 94ARepresentation of the People Act, 1951 — Section 80
High Courts28 Nov 2007Dismissed
Saheb Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1467
Criminal Procedure Code, 1973 (CrPC) — Section 299
High Courts27 Nov 2007
Commissioner of Income Tax Vs Roopchand Nawal Chand Gandhi
Rajasthan High Court · (2008) 216 CTR 273
Income Tax Act, 1961 — Section 69
High Courts23 Nov 2007Allowed
Jagga Vs State
Rajasthan High Court · (2007) 11 RAJ CK 0077
Penal Code, 1860 (IPC) — Section 376, 511
High Courts23 Nov 2007Allowed
Commissioner of Income Tax Vs Rama Industries
Rajasthan High Court · (2007) 11 RAJ CK 0068
Income Tax Act, 1961 — Section 41(1)
High Courts23 Nov 2007Dismissed
State of Rajasthan Vs Niranjan Lal Cheepa
Rajasthan High Court · (2008) CriLJ 1665
Drugs and Cosmetics Act, 1940 — Section 18(c), 27
High Courts23 Nov 2007
Sarita (Smt.) Vs Smt. Umrao
Rajasthan High Court · (2008) 1 WLN 359
Protection of Women from Domestic Violence Act, 2005 — Section 2(q)
High Courts23 Nov 2007Allowed
Pyare Minya @ Jafar Mohammad Vs State
Rajasthan High Court · (2007) 11 RAJ CK 0008
Penal Code, 1860 (IPC) — Section 366, 376
High Courts23 Nov 2007Allowed
Ashok Vs State of Rajasthan
Rajasthan High Court · (2007) 11 RAJ CK 0006
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(ii)
High Courts23 Nov 2007Dismissed
Commissioner of Income Tax Vs Late Manohar Lal Soni
Rajasthan High Court · (2008) 214 CTR 395 : (2009) 316 ITR 365
Income Tax Act, 1961 — Section 139, 158BB
High Courts22 Nov 2007
Commissioner of Income Tax Vs Hindustan Zinc Ltd.
Rajasthan High Court · (2008) 215 CTR 48
Income Tax Act, 1961 — Section 40A(9)
High Courts22 Nov 2007Dismissed
Suwa Lal Kanhaiya Lal and Others Vs Gujrat Oil Trading Company
Rajasthan High Court · (2007) 11 RAJ CK 0033
High Courts22 Nov 2007
Hafiz Mohammed Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2008) 298 ITR 315
High Courts21 Nov 2007Allowed
Karan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 11 RAJ CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts21 Nov 2007Allowed
Gopi Ram Vs State of Rajasthan
Rajasthan High Court · (2007) 11 RAJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts21 Nov 2007Dismissed
Commissioner of Income Tax, Jaipur Vs Rabindranath Lal
Rajasthan High Court · (2010) 322 ITR 119 : (2008) 175 TAXMAN 297
Income Tax Act, 1961 — Section 10(10C), 10(10C), 148, 17, 17(3)