High Courts06 Dec 2007
Moti Lal Dangi Vs Madhusudan Janwar and Another
Rajasthan High Court · (2008) 2 WLN 120
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,283 of 2,241
High Courts06 Dec 2007
Mishrilal Gordhanlal Batra Charitable Trust Vs Union of India (UOI) and Another
Rajasthan High Court · (2008) 307 CTR 221 : (2008) 307 ITR 221 : (2009) 178 TAXMAN 114
Finance Act, 1999 — Section 80G, 80G(5B)
High Courts06 Dec 2007Dismissed
Union of India (UOI) Vs Shri Mahesh Granites Pvt. Ltd.
Rajasthan High Court · (2008) 10 STR 3
Finance Act, 1994 — Section 71A, 73
High Courts06 Dec 2007
Budh Singh and Another Vs Bharat Petroleum Corp. Ltd. and Others
Rajasthan High Court · (2008) 2 WLN 102
Evidence Act, 1872 — Section 65
High Courts06 Dec 2007Dismissed
Arjun Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 2020
Penal Code, 1860 (IPC) — Section 326, 341, 541
High Courts06 Dec 2007Dismissed
Unique Organics Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 12 RAJ CK 0016
High Courts05 Dec 2007Dismissed
Chiranji Lal Sharma Vs R.S.R.T.C. and Others
Rajasthan High Court · (2008) 116 FLR 918 : (2008) 2 RLW 1350
Rajasthan State Road Transport Corporation Employees Service Regulations, 1965 — Regulation 117(c)(iv)
High Courts05 Dec 2007Dismissed
State Bank of India Vs Jaipur Vidyut Vitran Nigam
Rajasthan High Court · (2008) 2 RLW 1519
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts05 Dec 2007Dismissed
Harish Vs State of Rajasthan
Rajasthan High Court · (2007) 12 RAJ CK 0009
Penal Code, 1860 (IPC) — Section 302
High Courts04 Dec 2007Dismissed
Commissioner of Income Tax Vs Suraj Prakash Soni
Rajasthan High Court · (2008) 214 CTR 329
High Courts04 Dec 2007Allowed
Paschimi Rajasthan Dudgh Utpadak Sahakari Sangh Ltd. Vs Deputy Commissioner of Income Tax
Rajasthan High Court · (2008) 214 CTR 527 : (2009) 316 ITR 220
Income Tax Act, 1961 — Section 143, 154, 246, 40A
High Courts03 Dec 2007
The Management, Bharatpur Nutritional Products Ltd. Vs Ishwar Chand
Rajasthan High Court · (2008) 3 WLN 38
Industrial Disputes Act, 1947 — Section 25G
High Courts03 Dec 2007
Rameshwar Vs Addl. Civil Judge (JD) No. 1 and Others
Rajasthan High Court · (2008) 2 WLN 72
High Courts03 Dec 2007Allowed
G.S. Sandhu Vs Rajasthan Vikas Sansthan
Rajasthan High Court · (2008) 3 RLW 1979
High Courts03 Dec 2007
Kalu Lal Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1465
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
High Courts03 Dec 2007
Mangi Lal Pareek Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 1 WLN 342
Constitution of India, 1950 — Article 226
High Courts30 Nov 2007
In Re: Mangalam Cement Ltd.
Rajasthan High Court · (2008) 86 SCL 153
Companies Act, 1956 — Section 103(1), 78
High Courts29 Nov 2007Dismissed
State of Rajasthan Vs Shyam Pandit and Others
Rajasthan High Court · (2007) 11 RAJ CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts29 Nov 2007Dismissed
Commissioner of Income Tax Vs Smt. Chitra Devi Soni
Rajasthan High Court · (2008) 214 CTR 118 : (2009) 313 ITR 174
Income Tax Act, 1961 — Section 131, 132, 132A, 142, 158B
High Courts29 Nov 2007
Balwant Singh Bhari Vs Durga Shankar
Rajasthan High Court · (2008) 1 WLN 419
Criminal Procedure Code, 1973 (CrPC) — Section 446