High Courts03 Jan 2008
Dinesh Chandra Vs Addl. District Judge (FT) No. 2 and Others
Rajasthan High Court · (2008) 2 WLN 75
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,281 of 2,241
High Courts03 Jan 2008
State of Rajasthan Vs Prem Raj and Others
Rajasthan High Court · (2008) CriLJ 2457
Criminal Procedure Code, 1973 (CrPC) — Section 209, 362, 395Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 307
High Courts03 Jan 2008Allowed
State of Rajasthan and Another Vs Om Prakash and Another
Rajasthan High Court · (2008) 2 RLW 1855
High Courts03 Jan 2008Allowed
Jain Electricals and Contractors Vs RIICO and Another
Rajasthan High Court · (2008) 2 RLW 1442
Constitution of India, 1950 — Article 14
High Courts03 Jan 2008
Govind B. Choudhary Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 2 WLN 165
Petroleum Rules, 2002 — Rule 150
High Courts03 Jan 2008Allowed
Parasram Vs State and Others
Rajasthan High Court · (2008) 117 FLR 66
Industrial Disputes Act, 1947 — Section 12(5), 33(2)(b)
High Courts02 Jan 2008
LRs. of Sawant Singh Vs Chandra Prabhu Bhagwan Digambar Jain Mandir and Another
Rajasthan High Court · (2008) 2 WLN 54
High Courts02 Jan 2008Dismissed
State of Rajasthan Vs Kanhaiya Lal
Rajasthan High Court · (2008) CriLJ 2106
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
High Courts02 Jan 2008
S.C. Gupta (Dr.) Vs University of Rajasthan and Another
Rajasthan High Court · (2008) 3 RLW 1959
High Courts02 Jan 2008Dismissed
Tiwari Jhoomarlal Swaroop Lal Vs Government Of India and Others
Rajasthan High Court · (2008) 01 RAJ CK 0049
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts02 Jan 2008Allowed
Rajendra Prasad Vs Judge, Industrial Tribunal and Another
Rajasthan High Court · (2008) 117 FLR 720 : (2008) 3 LLJ 184
Penal Code, 1860 (IPC) — Section 33
High Courts19 Dec 2007Allowed
Laxmi Narayan Vs Nathdwara Temple Board and Another
Rajasthan High Court · (2008) 2 RLW 1592
High Courts19 Dec 2007Dismissed
Jaipur Vidhyut Vitran Nigam Ltd. and Another Vs Mahaveer Prasad Jain
Rajasthan High Court · (2008) 2 WLN 337
High Courts18 Dec 2007Allowed
Ghanshyam Sharma Vs Management Hindustan Machine Tools Ltd. and Another
Rajasthan High Court · (2008) 118 FLR 685
Constitution of India, 1950 — Article 227
High Courts17 Dec 2007Dismissed
Commissioner of Gift Tax Vs H.H. Shrigaj Singh
Rajasthan High Court · (2007) 12 RAJ CK 0050
Gift Tax Act, 1958 — Section 15(3)
High Courts17 Dec 2007Dismissed
Singhal Industries Vs Deputy Commissioner of Income Tax
Rajasthan High Court · (2007) 12 RAJ CK 0043
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 147, 148, 246, 253, 260A
High Courts17 Dec 2007Dismissed
Municipal Board Vs Smt. Mangli Bai and Another
Rajasthan High Court · (2008) 118 FLR 684 : (2008) 3 LLJ 907
Industrial Disputes Act, 1947 — Section 25F
High Courts17 Dec 2007Dismissed
Shravan Kumar Vs The State of Rajasthan
Rajasthan High Court · (2008) CriLJ 1452
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(d)(2)
High Courts17 Dec 2007
Ajmer Central Co-operative Bank Ltd. and Others Vs The Judge, Labour Court and Industrial Tribunal and Another
Rajasthan High Court · (2008) 117 FLR 78
Industrial Disputes Act, 1947 — Section 17B
High Courts17 Dec 2007Allowed
State of Rajasthan and Another Vs Rawat Singh and Another
Rajasthan High Court · (2008) 118 FLR 152 : (2008) 3 LLJ 659 : (2009) 7 SLR 276
Constitution of India, 1950 — Article 226, 227