High Courts17 Jan 2008
Mahi Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 WLN 440
Rajasthan Tenancy Act, 1955 — Section 232
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,279 of 2,241
High Courts17 Jan 2008
Om Prakash Vs Civil Judge (Jr. Div.) and Another
Rajasthan High Court · (2008) 2 WLN 452
High Courts17 Jan 2008Dismissed
State of Rajasthan and Others Vs Surendra Kumar Kalra
Rajasthan High Court · (2008) 3 RLW 1953
Constitution of India, 1950 — Article 226
High Courts16 Jan 2008Dismissed
Minerals (The) and Metal Trading Corporation of India and Others Vs Agarwal General Engineering Works Pvt. Ltd. and Others
Rajasthan High Court · (2008) 2 RLW 1598
Constitution of India, 1950 — Article 226
High Courts16 Jan 2008Dismissed
H.H. Rajdadiji Smt. Badan Kanwar Medical Trust Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2008) 214 CTR 621
Income Tax Act, 1961 — Section 10
High Courts16 Jan 2008Dismissed
Kushal Singh Vs State
Rajasthan High Court · (2008) 01 RAJ CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 325, 34, 341
High Courts16 Jan 2008
The New India Assurance Co. Ltd. Vs Smt. Dharma and Others
Rajasthan High Court · (2008) 2 WLN 215
Motor Vehicles Act, 1988 — Section 140
High Courts16 Jan 2008Allowed
Dharmendra Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2124
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 456
High Courts15 Jan 2008
The Managing Committee Vs Smt. Vimal Jangu and Others
Rajasthan High Court · (2008) 2 WLN 437
High Courts14 Jan 2008Allowed
Amba Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1841
Constitution of India, 1950 — Article 14
High Courts14 Jan 2008
Chandra Pal Singh Vs Smt. Nani Bai and Another
Rajasthan High Court · (2008) 2 WLN 98
Registration Act, 1908 — Section 49
High Courts11 Jan 2008Dismissed
Govind Singh and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2008) 01 RAJ CK 0147
Constitution of India, 1950 — Article 226
High Courts11 Jan 2008Allowed
Smt. Kanta Bai Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 01 RAJ CK 0080
Civil Procedure Code, 1908 (CPC) — Section 80, 96Transfer of Property Act, 1882 — Section 122
High Courts11 Jan 2008
Energy Seed International (P) Ltd. Vs Shubh Shree Seeds (P) Ltd.
Rajasthan High Court · (2008) 01 RAJ CK 0076
COMPANIES ACT, 1956 — Section 391, 393
High Courts11 Jan 2008Allowed
Sushil Kumar Rawal Vs State and Others
Rajasthan High Court · (2008) 1 ALT(Cri) 24 : (2008) 2 RLW 1825
Constitution of India, 1950 — Article 243, 243F, 243K, 243O
High Courts11 Jan 2008Dismissed
S.M. Telesys Ltd. Vs Esquire Electronics Inc.
Rajasthan High Court · (2008) 88 SCL 43
COMPANIES ACT, 1956 — Section 10F, 397, 398, 402, 403
High Courts10 Jan 2008Dismissed
Bijendra Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 01 RAJ CK 0103
Civil Procedure Code, 1908 (CPC) — Section 35A, 80, 96Evidence Act, 1872 — Section 114
High Courts10 Jan 2008
Smt. Pushpa Agarwal and Others Vs Shiv Shankar Suwalka and Another
Rajasthan High Court · (2008) 01 RAJ CK 0086
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts10 Jan 2008
Union of India (UOI) and Others Vs Smt. Shamim and Others
Rajasthan High Court · (2009) ACJ 2785 : AIR 2008 Raj 99 : (2008) 4 RCR(Civil) 68 : (2008) 3 RLW 1973
Civil Procedure Code, 1908 (CPC) — Section 34Evidence Act, 1872 — Section 123, 124Railway Claims Tribunal Act, 1987 — Section 13, 16, 18, 24, 30
High Courts10 Jan 2008
Ram Karan Choudhary Vs State of Raj. and Another
Rajasthan High Court · AIR 2008 Raj 79 : (2008) 2 RLW 1406
Constitution of India, 1950 — Article 14, 226