High Courts25 Jan 2008
Compucom Software Limited Vs Principal Secretary, Secondary Education, Govt. of Raj. and Others
Rajasthan High Court · (2008) 01 RAJ CK 0090
Arbitration and Conciliation Act, 1996 — Section 11
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,277 of 2,241
High Courts25 Jan 2008Allowed
Rajasthan Financial Corporation Vs Chetak Electric and Iron Industries
Rajasthan High Court · AIR 2008 Raj 146 : (2008) 3 RLW 2530
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29, 30
High Courts25 Jan 2008
Bhadar Ram and Others Vs State and Others
Rajasthan High Court · (2008) 01 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Jan 2008Dismissed
Navla Ram Vs Addl. Collector and Others
Rajasthan High Court · (2008) 4 RLW 3648
Rajasthan Panchayati Raj Act, 1994 — Section 97
High Courts24 Jan 2008Dismissed
Bheru Singh (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1844 : (2009) 1 SLJ 445
Constitution of India, 1950 — Article 136
High Courts24 Jan 2008
Ravindra D. Trivedi Vs Commissioner of Income Tax
Rajasthan High Court · (2008) 215 CTR 313
Income Tax Act, 1961 — Section 132
High Courts24 Jan 2008
Employees State Insurance Corporation Vs Sardar Sher Ameer Singh
Rajasthan High Court · (2008) 2 WLN 95
Employees State Insurance Act, 1948 — Section 75, 82
High Courts24 Jan 2008
Himmat Mal Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 WLN 104
High Courts23 Jan 2008
Heera Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2111
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts23 Jan 2008Dismissed
Provident Fund Inspector Vs Smt. Bhagi Bai and Others
Rajasthan High Court · (2008) 118 FLR 687 : (2008) 111 LLJ 1005 : (2008) 3 RLW 2052
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 13, 14Penal Code, 1860 (IPC) — Section 21
High Courts23 Jan 2008Allowed
Smt. Kaushalya Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2008) CriLJ 2101
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342, 482
High Courts23 Jan 2008
Guru Bux Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2008) CriLJ 2671 : (2008) 3 RLW 2399
Constitution of India, 1950 — Article 161, 20, 72Criminal Procedure Code, 1973 (CrPC) — Section 433, 433A
High Courts23 Jan 2008
Commissioner of Income Tax Vs The Bank of Rajasthan Ltd. The Bank of Rajasthan Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2008) 215 CTR 315 : (2008) 306 ITR 363
Income Tax Act, 1961 — Section 143, 148, 154
High Courts23 Jan 2008Dismissed
State and Others Vs Mani Ram
Rajasthan High Court · (2008) 01 RAJ CK 0088
High Courts23 Jan 2008
Sarita Birda (Ms.) Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 WLN 82
High Courts23 Jan 2008Allowed
Sua Lal Vs The State of Rajasthan
Rajasthan High Court · (2008) 01 RAJ CK 0018
Penal Code, 1860 (IPC) — Section 307, 447
High Courts23 Jan 2008Allowed
Ramlaxman Vs State of Rajasthan
Rajasthan High Court · (2008) 01 RAJ CK 0017
Penal Code, 1860 (IPC) — Section 376
High Courts22 Jan 2008Allowed
Girraj and Others Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 2098
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 34
High Courts22 Jan 2008Dismissed
Daulat Ram Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2095
Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 304B, 313, 498A