High Courts05 Feb 2008Dismissed
Commissioner of Income Tax Vs Kishan Kumar and Others
Rajasthan High Court · (2009) 315 ITR 204
Income Tax Act, 1961 — Section 158BC
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,275 of 2,241
High Courts04 Feb 2008
Manohar Lal and Others Vs Central Narcotics Bureau
Rajasthan High Court · (2008) 2 WLN 107
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts04 Feb 2008Dismissed
Satya Narain Gupta Vs State of Raj. and Another
Rajasthan High Court · (2008) 3 RLW 2115
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 200, 202, 204Penal Code, 1860 (IPC) — Section 34, 406, 490, 499, 500
High Courts04 Feb 2008Dismissed
Kripal Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1637
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 394
High Courts01 Feb 2008Dismissed
Hari Ram Vs Official Liquidator of Amfort Agro Finance Ltd.
Rajasthan High Court · (2008) 88 SCL 236
COMPANIES ACT, 1956 — Section 446, 447
High Courts01 Feb 2008Dismissed
Kashi Purohit Vs The State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1703
Constitution of India, 1950 — Article 13, 164, 173, 188, 190Representation of the People Act, 1951 — Section 10, 100, 10A, 123, 125
High Courts01 Feb 2008Allowed
Sarita Upneja (Dr.) (Smt.) Vs State of Rajasthan and Another
Rajasthan High Court · (2008) CriLJ 3097 : (2008) 3 RCR(Criminal) 218 : (2008) 2 RLW 1766
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 304, 304A
High Courts01 Feb 2008Allowed
Ramesh Chandra Jain and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2008) CriLJ 2759
COMPANIES ACT, 1956 — Section 62Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Feb 2008Dismissed
Smt. Mangli Devi Vs Board of Revenue and Others
Rajasthan High Court · (2008) 02 RAJ CK 0009
Rajasthan Tenancy Act, 1955 — Section 212
High Courts31 Jan 2008
Gujrat State Fertilizer and Chemical Ltd. Vs Union of India (UOI)
Rajasthan High Court · (2008) 3 WLN 497
Railway Claims Tribunal Act, 1987 — Section 23
High Courts31 Jan 2008
Ajmer Vidyut Vitran Nigam Ltd. and Another Vs Shyochand
Rajasthan High Court · (2008) 2 WLN 309
Workmens Compensation Act, 1923 — Section 30
High Courts31 Jan 2008Dismissed
Ajay Kumar Jain Vs State of Rajasthan
Rajasthan High Court · (2008) 01 RAJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts31 Jan 2008Allowed
Chitarlal Vs The State of Rajasthan
Rajasthan High Court · (2008) 01 RAJ CK 0006
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts30 Jan 2008
Lachha Ram Vs State of Rajasthan and Others Chandna Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 WLN 192
High Courts30 Jan 2008
Jai Mateshwari Maa Roadways Vs Indian Oil Corporation Ltd. and Another
Rajasthan High Court · (2008) 2 WLN 41
Arbitration and Conciliation Act, 1996 — Section 9
High Courts30 Jan 2008Dismissed
Sri Ganganagar Fertilizer Corpn. Vs Commissioner of Income Tax
Rajasthan High Court · (2008) 218 CTR 140
FINANCE ACT, 1987 — Section 22, 27Partnership Act, 1932 — Section 14, 15, 19, 22Registration Act, 1908 — Section 17
High Courts30 Jan 2008Dismissed
Hira Lal @ Nanu Ram and Kalu Ram Yadav Vs The State of Rajasthan State of Rajasthan Vs Heeralal @ Nanuram and Others
Rajasthan High Court · (2008) 01 RAJ CK 0077
Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34
High Courts30 Jan 2008
Maharana Pratap University of Agriculture and Technology Vs Judge, Industrial Tribunal and Labour Court and Others
Rajasthan High Court · (2008) 3 WLN 74
Maharana Pratap University of Agriculture and Technology Udaipur Act, 2000 — Section 46
High Courts30 Jan 2008Dismissed
Commissioner of Income Tax Vs Dr. A.P. Bahal
Rajasthan High Court · (2008) 01 RAJ CK 0025
High Courts29 Jan 2008
Shanti (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 WLN 52