High Courts12 Feb 2008
Roodmal Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 RLW 1870
COMPANIES ACT, 1956 — Section 446Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,274 of 2,241
High Courts12 Feb 2008Allowed
Kalu Vs State of Rajasthan
Rajasthan High Court · (2008) 02 RAJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Feb 2008Dismissed
Meethanath Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 RLW 1864 : (2009) 1 SLR 481
Civil Procedure Code, 1908 (CPC) — Section 10, 11
High Courts11 Feb 2008Dismissed
Dhan Raj Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1758
Rajasthan Panchayati Raj Act, 1994 — Section 19(1)
High Courts11 Feb 2008Dismissed
Commissioner of Income Tax Vs Bhanwarlal Murwatiya and Others
Rajasthan High Court · (2008) 215 CTR 489
Evidence Act, 1872 — Section 32
High Courts11 Feb 2008Allowed
Bhoma Ram Vs District Election Officer (Panchayat Election) and Others
Rajasthan High Court · (2008) 02 RAJ CK 0055
High Courts11 Feb 2008
Mukesh Kumar and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1726
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 313, 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts11 Feb 2008
Dhuma Devi Vs State
Rajasthan High Court · (2008) 2 WLN 243
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 302
High Courts11 Feb 2008Dismissed
Commissioner of Income Tax Vs Arihant Builders
Rajasthan High Court · (2008) 02 RAJ CK 0002
Income Tax Act, 1961 — Section 260A
High Courts08 Feb 2008
Sarita Sankhla (Smt.) Vs Yudhistar Singh Sankhla
Rajasthan High Court · (2008) 2 WLN 130
Hindu Marriage Act, 1955 — Section 24, 25
High Courts08 Feb 2008Allowed
B.B. Mohanti Vs The State of Rajasthan and Another
Rajasthan High Court · (2008) CriLJ 3716 : (2009) 5 RCR(Criminal) 167 : (2008) 2 RLW 1730
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 307Penal Code, 1860 (IPC) — Section 401, 420, 506
High Courts08 Feb 2008
Aziz Nabi Vs State of Raj. and Others
Rajasthan High Court · (2008) 3 RLW 1932
COMPANIES ACT, 1956 — Section 446Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts08 Feb 2008
United India Insurance Co. Ltd. Vs Onkar
Rajasthan High Court · (2008) 3 WLN 186
Motor Vehicles Act, 1988 — Section 173
High Courts07 Feb 2008Allowed
Sarda Devi and Others Vs Birbal Ram and Others
Rajasthan High Court · (2009) ACJ 2780
High Courts07 Feb 2008Allowed
Ninua Ram Vs Addl. District Judge No. 2 and Others
Rajasthan High Court · (2008) 2 RLW 1774
Land Acquisition Act, 1894 — Section 12, 18
High Courts07 Feb 2008Allowed
Bhanwar Lal Solanki Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 118 FLR 682 : (2008) 3 LLJ 909 : (2008) 2 RCR(Criminal) 967 : (2008) 2 RLW 1384
Child Labour (Prohibition and Regulation) Act, 1986 — Section 11, 12, 14, 3, 9
High Courts07 Feb 2008Allowed
Charanjeet Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 3 RLW 2634 : (2009) 1 SLR 228
High Courts06 Feb 2008
Rajasthan Spinning and Weaving Mills Ltd. Vs None
Rajasthan High Court · (2008) 3 WLN 204
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 97
High Courts06 Feb 2008Dismissed
Commissioner of Income Tax Vs Padam Singh Chouhan
Rajasthan High Court · (2008) 215 CTR 303
High Courts06 Feb 2008Allowed
Ram Kumar Vs Bhata Ram and State of Rajasthan
Rajasthan High Court · (2008) 02 RAJ CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 156, 200, 202, 204Penal Code, 1860 (IPC) — Section 330, 342, 467