High Courts15 Feb 2008Dismissed
Rajasthan Small Industries Corporation Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 02 RAJ CK 0106
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 45, 56
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,273 of 2,241
High Courts15 Feb 2008Dismissed
Raga Ram Vs Smt. Kokali and Others
Rajasthan High Court · AIR 2008 Raj 151 : (2008) 3 RLW 2409
Civil Procedure Code, 1908 (CPC) — Section 100ALimitation Act, 1963 — Section 5
High Courts15 Feb 2008Dismissed
Metro Tyres Pvt. Ltd. Vs Smt. Kanak Lata Chopra
Rajasthan High Court · (2008) 3 RLW 2132
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts15 Feb 2008Dismissed
Mahesh Sharma (Dr.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 3 RLW 1884
Constitution of India, 1950 — Article 14, 142, 21, 226, 32
High Courts15 Feb 2008Dismissed
Marlborough Polychem Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2009) 221 CTR 771
Income Tax Act, 1961 — Section 143(1)(a)
High Courts15 Feb 2008Allowed
Geeg Singh Vs The State of Raj.
Rajasthan High Court · (2008) 02 RAJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 328, 329, 330Penal Code, 1860 (IPC) — Section 302, 84
High Courts15 Feb 2008Allowed
Commissioner of Income Tax Vs Kothari Impex
Rajasthan High Court · (2008) 218 CTR 133
Income Tax Act, 1961 — Section 131, 139, 143, 154, 184
High Courts15 Feb 2008
Saral Kumar Sharma Vs Canara Bank and Others
Rajasthan High Court · (2008) 3 LLJ 190
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 409
High Courts15 Feb 2008
Ram Gopal Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 1 WLN 543
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 211
High Courts14 Feb 2008Allowed
Surendra Giri Vs Krishan Pal and Another
Rajasthan High Court · (2008) 2 RLW 1748
Civil Procedure Code, 1908 (CPC) — Section 133
High Courts14 Feb 2008Dismissed
Anil Sharma Vs Smt. Mamta Sharma
Rajasthan High Court · (2008) 02 RAJ CK 0013
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 28
High Courts14 Feb 2008
Gokul Chand Vs The Civil Judge (S.D.) and Others
Rajasthan High Court · (2008) 2 WLN 578
High Courts13 Feb 2008
Anil Parashar Vs Ashok Attray and Another
Rajasthan High Court · (2008) 3 WLN 401
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Feb 2008Dismissed
State of Rajasthan and Another Vs Mandhata Singh and Another
Rajasthan High Court · (2008) 02 RAJ CK 0026
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 19(3), 30E
High Courts13 Feb 2008
Navlaram and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 1890
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts13 Feb 2008
Bal Kishan and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 1894
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Penal Code, 1860 (IPC) — Section 201, 302, 304, 307, 323
High Courts12 Feb 2008
Bhanwar Singh Vs Bhagwati Lal Bhandari
Rajasthan High Court · (2008) 2 WLN 193
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts12 Feb 2008
Balveer Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 3 WLN 589
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 41, 42
High Courts12 Feb 2008Dismissed
S.N. Kapoor Exports and Others Vs Saraswati Exports and Others
Rajasthan High Court · (2008) 4 RCR(Criminal) 569 : (2008) 3 RLW 2782 : (2008) 3 RLW 3782
Criminal Procedure Code, 1973 (CrPC) — Section 156, 91