High Courts28 Feb 2008Dismissed
Municipal Council and Others Vs Rawat Singh and Another
Rajasthan High Court · (2008) 3 RLW 2780
Industrial Disputes Act, 1947 — Section 17B
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,271 of 2,241
High Courts28 Feb 2008Allowed
Santosh Kumari Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 02 RAJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts27 Feb 2008
Hardam Singh Vs State and Others
Rajasthan High Court · (2008) 3 WLN 45
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Feb 2008Dismissed
Commissioner of Income Tax Vs Oriental Power Cable Ltd.
Rajasthan High Court · (2008) 219 CTR 62 : (2008) 303 ITR 49 : (2008) 174 TAXMAN 74
Income Tax Act, 1961 — Section 154, 271, 37, 40A
High Courts27 Feb 2008Allowed
Manroop and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 02 RAJ CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 148, 149, 161, 302, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts27 Feb 2008
Dilip Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 2684 : (2008) 3 RLW 1929
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 324, 34, 452
High Courts27 Feb 2008Dismissed
Radhey Shyam Vs Bhanwar Lal (deceased) and Others
Rajasthan High Court · (2008) 3 RLW 2087
High Courts27 Feb 2008
Ram Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 2706
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts27 Feb 2008Dismissed
R.S. R.T.C. and Another Vs Ramesh Kumar Sharma and Others
Rajasthan High Court · (2008) 02 RAJ CK 0008
Civil Procedure Code, 1908 (CPC) — Section 115Industrial Disputes Act, 1947 — Section 10, 12, 2, 2A, 33C
High Courts26 Feb 2008
Chairman, Avas Vikas Sansthan Liquidation Committee and Others Vs Manoj Kumar Bhatnagar and Others
Rajasthan High Court · (2008) 118 FLR 940
Industrial Disputes Act, 1947 — Section 17B
High Courts26 Feb 2008Dismissed
Laxman and Others Vs Board of Revenue and Others
Rajasthan High Court · AIR 2008 Raj 109
Rajasthan Tenancy Act, 1955 — Section 43, 58(d)
High Courts26 Feb 2008Allowed
Mushtaq Vs The State of Rajasthan
Rajasthan High Court · (2008) 02 RAJ CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 304, 311, 397, 401Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts26 Feb 2008
Kalu and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1657
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts25 Feb 2008
Narendra Kumar Johri Vs Kanti Lal and Others
Rajasthan High Court · (2008) 2 WLN 445
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts25 Feb 2008
Commissioner of Income Tax Vs Shri Digamber Jain Mandir
Rajasthan High Court · (2010) 189 TAXMAN 106
Income Tax Act, 1961 — Section 253(c), 80G
High Courts22 Feb 2008Allowed
Sanjay Bajaj Vs Tarika Bajaj and Others
Rajasthan High Court · (2008) 02 RAJ CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 23
High Courts22 Feb 2008Dismissed
GKW Limited and Another Vs State of Rajasthan Federation of Mining Association of Raj. and Others Vs State of Raj. and Others
Rajasthan High Court · AIR 2008 Raj 90 : (2008) 2 RLW 1627
Rajasthan Finance Act, 2006 — Section 61
High Courts21 Feb 2008Allowed
Rajasthan Rajya Vidhyut Prasaran Nigam Ltd. and State of Rajasthan Vs Rajasthan Rajya Vidhyut Mandal Sewa Nivrat Karamchari Sangh
Rajasthan High Court · (2008) 2 RLW 1760
Constitution of India, 1950 — Article 136
High Courts21 Feb 2008Dismissed
Fateh Singh Vs Narendra Singh through L.R.'s.
Rajasthan High Court · AIR 2008 Raj 125
High Courts21 Feb 2008Allowed
Desh Raj and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 RLW 2273
Essential Commodities Act, 1955 — Section 3