High Courts10 Mar 2008Dismissed
National Insurance Co. Ltd. Vs Sunita Bhargava and Others
Rajasthan High Court · (2008) ACJ 1756
Motor Vehicles Act, 1988 — Section 168
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,269 of 2,241
High Courts10 Mar 2008Dismissed
Jaikumar @ Bittu and Smt. Amishee Vs State of Raj.
Rajasthan High Court · (2008) 03 RAJ CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 311, 439Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 304, 328, 341, 344
High Courts10 Mar 2008Allowed
Idrish Khan and Others Vs Prahladi and Others
Rajasthan High Court · AIR 2008 Raj 135
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Mar 2008
R.S.R.T.C. and Another Vs Om Prakash Sharma and Another
Rajasthan High Court · (2008) 118 FLR 746
Constitution of India, 1950 — Article 226, 227
High Courts07 Mar 2008
Rakesh Kumar Gangwal Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 4 RLW 3568
Income Tax Act, 1961 — Section 139, 143, 147, 148, 153
High Courts07 Mar 2008
Bhanwarlal Vs Rajendra Prasad
Rajasthan High Court · (2008) 3 WLN 534
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts07 Mar 2008Allowed
Pappu @ Ram Varan Vs State
Rajasthan High Court · (2008) 03 RAJ CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 313Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 323, 325, 336, 341
High Courts07 Mar 2008Allowed
Murari Lal Khandelwal Vs Rajasthan State Seeds Corporation and Others
Rajasthan High Court · AIR 2008 Raj 108
Arbitration and Conciliation Act, 1996 — Section 11, 31, 34
High Courts07 Mar 2008
Ganesh Singh and Roop Narayan Bhargava Vs State of Raj. and Others
Rajasthan High Court · AIR 2008 Raj 86 : (2011) 1 ARBLR 137
Industrial Disputes Act, 1947 — Section 2Multi-State Cooperative Societies Act, 2002 — Section 84
High Courts07 Mar 2008Allowed
Sanjay Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 RLW 2680
High Courts05 Mar 2008Dismissed
Dalip Kumar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 3 RLW 2675
Constitution of India, 1950 — Article 14, 16
High Courts05 Mar 2008Dismissed
State of Rajasthan and Another Vs Kaushal Singh Rathore and Others
Rajasthan High Court · (2008) 4 RLW 2785
Constitution of India, 1950 — Article 14, 16, 226, 309, 32
High Courts05 Mar 2008
Purushottam Purohit Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 WLN 430
High Courts05 Mar 2008Dismissed
Commissioner of Income Tax Vs Bheru Lal Bohara
Rajasthan High Court · (2008) 03 RAJ CK 0121
Income Tax Act, 1961 — Section 260A, 36
High Courts05 Mar 2008Allowed
Vijay Kumar and Kamal Kumar Vs Municipal Council
Rajasthan High Court · (2008) 2 WLN 478
High Courts05 Mar 2008Dismissed
Rajasthan Forest Range Officers Association Vs The State of Raj. and Others
Rajasthan High Court · (2008) 03 RAJ CK 0083
Constitution of India, 1950 — Article 14, 16, 226
High Courts05 Mar 2008
Janki Lal Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2239
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 323
High Courts05 Mar 2008Allowed
Suryaveer Singh and Raghuvendra Singh Vs Dy. Commissioner of Income Tax
Rajasthan High Court · (2009) 222 CTR 611
Income Tax Act, 1961 — Section 132
High Courts05 Mar 2008Dismissed
Chandra Mohan Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 4 RLW 3034 : (2009) 2 SLR 441
Constitution of India, 1950 — Article 14, 16
High Courts05 Mar 2008
Kamal Garg Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 WLN 429
Criminal Procedure Code, 1973 (CrPC) — Section 219