High Courts17 Mar 2008Dismissed
Commissioner of Income Tax Vs Hotel Hilltop
Rajasthan High Court · (2008) 217 CTR 527 : (2009) 313 ITR 116 : (2012) 205 TAXMAN 91
Income Tax Act, 1961 — Section 2, 56
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,267 of 2,241
High Courts17 Mar 2008Dismissed
Rajeev Gaur Vs Hindustan Copper Ltd.
Rajasthan High Court · (2008) 03 RAJ CK 0106
Constitution of India, 1950 — Article 14, 16
High Courts17 Mar 2008Dismissed
Narayan @ Naran Vs State of Rajasthan
Rajasthan High Court · (2008) 03 RAJ CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts17 Mar 2008Dismissed
Girdhari Lal Vs State of Rajasthan
Rajasthan High Court · (2008) 03 RAJ CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts17 Mar 2008Allowed
Ram Kishore Vs State and Others
Rajasthan High Court · (2008) CriLJ 3687 : (2008) 3 RLW 2440
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228Penal Code, 1860 (IPC) — Section 161, 173, 308, 323, 325
High Courts17 Mar 2008Allowed
Radha Krishna Dang Vs Indrajeet Bilandi
Rajasthan High Court · (2008) 03 RAJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 219, 482
High Courts14 Mar 2008Allowed
Bhure Khan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 03 RAJ CK 0144
Penal Code, 1860 (IPC) — Section 323, 387, 467
High Courts14 Mar 2008Dismissed
Saravan Vs Union of India (UOI)
Rajasthan High Court · (2008) 119 FLR 696
Pensions Act, 1871 — Section 4
High Courts14 Mar 2008Dismissed
Vayapar Mandal Samiti Mansarovar Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 1 RLW 278
Constitution of India, 1950 — Article 226
High Courts14 Mar 2008Dismissed
Brahamdeo Vyas Vs The State of Raj.
Rajasthan High Court · (2008) 03 RAJ CK 0111
High Courts14 Mar 2008Dismissed
Gopal Kumar Lohar and Others ect. etc. Vs State and Others
Rajasthan High Court · (2008) 03 RAJ CK 0068
Constitution of India, 1950 — Article 14, 16, 244
High Courts14 Mar 2008Dismissed
Vaman Narayan Ghiya Vs State of Rajasthan Pradeep Malhotra, Vidhi Chand Thakur, Bane Singh alias Pahalwan and Jagdish Chand Sharma Vs The State of Rajasthan
Rajasthan High Court · (2008) 03 RAJ CK 0062
Antiquities and Art Treasures Act, 1972 — Section 14, 25, 3, 5Criminal Procedure Code, 1973 (CrPC) — Section 164, 184, 186, 216, 218Penal Code, 1860 (IPC) — Section 120B, 379, 401, 411, 413
High Courts14 Mar 2008Allowed
Vikas Dangayach Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 216 CTR 63 : (2008) 173 TAXMAN 138
Income Tax Act, 1961 — Section 245D, 245HA
High Courts13 Mar 2008Dismissed
Hari Narain Soni Vs Income Tax Officer and Another
Rajasthan High Court · (2009) 224 CTR 424 : (2010) 322 ITR 444
Income Tax Act, 1961 — Section 234B, 234C
High Courts13 Mar 2008Dismissed
Bhanwar Singh Shaktawat Vs State and Others
Rajasthan High Court · (2008) 4 RLW 3203
Constitution of India, 1950 — Article 226
High Courts13 Mar 2008Allowed
Vasudev Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 RLW 2340
Constitution of India, 1950 — Article 12
High Courts13 Mar 2008Allowed
Rajeev Tiwari Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 RLW 2334
Constitution of India, 1950 — Article 14
High Courts13 Mar 2008Dismissed
Ashoka Leyland Ltd. Vs RIICO and Others
Rajasthan High Court · (2008) 4 RLW 3107
Land Acquisition Act, 1894 — Section 18
High Courts13 Mar 2008Dismissed
Mahesh Chandra Barbar Vs Mewar Aaanchlik Gramin Bank and Others
Rajasthan High Court · (2008) 03 RAJ CK 0110
High Courts13 Mar 2008Allowed
Ashok Kumar Malhotra Vs Additional District Judge, Chandra Kishore alias Chandra Mohan and Ram Kishore and Others
Rajasthan High Court · (2008) 03 RAJ CK 0105
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 18