High Courts27 Mar 2008Dismissed
Commissioner of Income Tax Vs Kushal Bagh Minerals Pvt. Ltd. and Others
Rajasthan High Court · (2008) 216 CTR 269 : (2009) 310 ITR 125
Income Tax Act, 1961 — Section 115B, 115JA, 115JB, 139, 142
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,265 of 2,241
High Courts27 Mar 2008Dismissed
Ramesh Chandra Balodia Vs Radhey Shyam Sain and Another
Rajasthan High Court · (2008) 03 RAJ CK 0033
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts27 Mar 2008
The New India Assurance Company Limited Vs Kunj Bihari Joshi and Others
Rajasthan High Court · (2008) 03 RAJ CK 0026
Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 173
High Courts27 Mar 2008
Ram Chandra Khati Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 3 WLN 540
Criminal Procedure Code, 1973 (CrPC) — Section 389Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Mar 2008
Roopwati and Others Vs Babu Singh and Others
Rajasthan High Court · (2008) 03 RAJ CK 0003
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts27 Mar 2008Dismissed
Bharat Trading Co. Vs Additional Commissioner of Income Tax
Rajasthan High Court · (2008) 03 RAJ CK 0001
Income Tax Act, 1961 — Section 36
High Courts26 Mar 2008Allowed
Dargah Committee Vs Additional District Judge and Others
Rajasthan High Court · (2008) 03 RAJ CK 0107
Rajasthan Municipalities Act, 1959 — Section 173A
High Courts26 Mar 2008
The Oriental Insurance Company Ltd. Vs Ajij Shah and Others
Rajasthan High Court · (2008) 03 RAJ CK 0093
Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 134, 149, 173, 180, 181Penal Code, 1860 (IPC) — Section 270, 304
High Courts26 Mar 2008Dismissed
Smt. Sunita Jain and Others Vs Surendra Singh Yadav and Others
Rajasthan High Court · (2008) 03 RAJ CK 0078
Motor Vehicles Act, 1988 — Section 173
High Courts26 Mar 2008
Smt. Rama Chohan and Others Vs Shri Chhotu and Others
Rajasthan High Court · (2008) 03 RAJ CK 0055
Motor Vehicles Act, 1988 — Section 173
High Courts26 Mar 2008Dismissed
Vishnu Dutt Kumawvat and Others Vs Shri Chhotu and Others
Rajasthan High Court · (2008) 03 RAJ CK 0048
Motor Vehicles Act, 1988 — Section 173
High Courts26 Mar 2008Dismissed
Sita Ram Vs State of Rajasthan
Rajasthan High Court · (2008) 03 RAJ CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts26 Mar 2008Allowed
Shree Rajasthan Texchem Ltd. and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 229 ELT 50
Central Excises and Salt Act, 1944 — Section 11A, 11AAConstitution of India, 1950 — Article 141, 35E
High Courts26 Mar 2008Allowed
Seema Nasib Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 120 FLR 404 : (2009) 5 RCR(Civil) 359 : (2008) 4 RLW 3477
Specific Relief Act, 1963 — Section 34
High Courts25 Mar 2008Dismissed
Vijay Kumar Meena Vs State
Rajasthan High Court · (2008) 4 RLW 3041
Criminal Procedure Code, 1973 (CrPC) — Section 379, 439Penal Code, 1860 (IPC) — Section 307, 332, 353, 363, 366A
High Courts25 Mar 2008Dismissed
Jayanti Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 03 RAJ CK 0114
Rajasthan Panchayati Raj Act, 1994 — Section 97
High Courts25 Mar 2008Dismissed
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 4285 : (2008) 4 RLW 3217
Criminal Procedure Code, 1973 (CrPC) — Section 389, 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts25 Mar 2008Dismissed
Bhawana Kumari Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 03 RAJ CK 0071
Constitution of India, 1950 — Article 226
High Courts25 Mar 2008Dismissed
Pukh Raj Vs Judge, Rent Tribunal and Others
Rajasthan High Court · (2008) 3 RLW 2436
Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 226, 227
High Courts25 Mar 2008Dismissed
Pokhar Singh Adopted S/o Mangej Singh Vs Board of Revenue and Others
Rajasthan High Court · (2008) 03 RAJ CK 0017