High Courts04 Apr 2008
Prabha Shrivastav (Smt.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 3 WLN 423
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,263 of 2,241
High Courts04 Apr 2008
Gurbachan Singh and Others and Smt. Manjeet Kaur Vs State of Rajasthan
Rajasthan High Court · (2008) 04 RAJ CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts04 Apr 2008Allowed
Dr. Rajneesh Rajpurohit Vs Savita and Another
Rajasthan High Court · AIR 2008 Raj 119 : (2008) 4 RLW 2866
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13, 13B, 2, 24, 25Hindu Succession Act, 1956 — Section 6
High Courts04 Apr 2008Allowed
Alora Arc Steels Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 4 RLW 3080
Rajasthan Sales Tax Act, 1994 — Section 37
High Courts04 Apr 2008Allowed
Shimbhu Dayal Vs Late Kishori Devi (Deceased) through Smt. Girja Devi and Another
Rajasthan High Court · (2008) 04 RAJ CK 0064
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Apr 2008Allowed
Nathu Lal Sharma Vs The Rajasthan State Cooperative Election Tribunal and Others
Rajasthan High Court · (2008) 3 RLW 2393
Rajasthan Co-operative Societies Act, 2001 — Section 58Rajasthan Co-operative Societies Rules, 2003 — Rule 45
High Courts04 Apr 2008Allowed
Nand Lal Saini Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 RLW 2490 : (2009) 3 SLJ 173
Constitution of India, 1950 — Article 14, 16, 226, 311
High Courts03 Apr 2008
Raju Ram @ Rajendra Prasad and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 04 RAJ CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts03 Apr 2008Allowed
Banwari Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 3256
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts03 Apr 2008
Ramkaran and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2738
Criminal Procedure Code, 1973 (CrPC) — Section 304, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts03 Apr 2008
Zakiya and Others and Maga Ram Vs State of Rajasthan
Rajasthan High Court · (2008) 04 RAJ CK 0095
Arms Act, 1959 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts03 Apr 2008Dismissed
Kishori Vijay Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 04 RAJ CK 0063
High Courts03 Apr 2008
Sandeep Agarwal (Shri) and Another Vs State
Rajasthan High Court · (2009) 2 RCR(Criminal) 985 : (2008) 4 RLW 3381
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Essential Commodities Act, 1955 — Section 2, 3, 6A, 6B, 7Evidence Act, 1872 — Section 25, 6C
High Courts03 Apr 2008Dismissed
Kishore and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 04 RAJ CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 319Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 34, 449, 452
High Courts02 Apr 2008Allowed
Sarla Mathur and Another Vs Ravi Prakash and Others
Rajasthan High Court · (2008) 04 RAJ CK 0147
High Courts02 Apr 2008Dismissed
Ram Seeds and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 RLW 2645
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 397, 482Essential Commodities Act, 1955 — Section 3, 7
High Courts02 Apr 2008Dismissed
Devi Singh Vs The Commissioner and Secretary and Others
Rajasthan High Court · (2008) 04 RAJ CK 0076
High Courts02 Apr 2008Dismissed
State of Rajasthan Vs Uchchav Lal and Another
Rajasthan High Court · (2008) 04 RAJ CK 0066
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Apr 2008Dismissed
India International School and Another Vs Malam Singh and Another
Rajasthan High Court · (2009) 3 LLJ 92 : (2009) 1 RLW 280 : (2010) 1 SLR 219
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts02 Apr 2008Allowed
Oswal Spinning and Weaving Mills Ltd. and Another Vs Baldev Raj Manoharlal
Rajasthan High Court · AIR 2008 Raj 105
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 13, 15, 16, 17, 22