High Courts21 Apr 2008Allowed
Manoj Kumar Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RCR(Criminal) 315 : (2008) 3 RLW 2027
Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,261 of 2,241
High Courts21 Apr 2008
Smt. Kamla and Others Vs Rajasthan State Road Trans. Cop. and Another
Rajasthan High Court · (2008) 04 RAJ CK 0110
High Courts21 Apr 2008Allowed
Firm Madan Chand and Sampat Rai Vs Debt Relief Court and Another
Rajasthan High Court · (2008) 04 RAJ CK 0104
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14
High Courts21 Apr 2008Dismissed
The State of Rajasthan Vs Rugh Singh
Rajasthan High Court · (2008) 04 RAJ CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts21 Apr 2008Allowed
Mohan Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2337
Penal Code, 1860 (IPC) — Section 307, 313, 34, 452
High Courts21 Apr 2008Dismissed
Padma Vyas and Another Vs Kishan Kumar and Others
Rajasthan High Court · (2008) 04 RAJ CK 0069
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 99
High Courts21 Apr 2008Dismissed
Sohan Lal Jain and Another Vs Shambhu Dayal Sharma
Rajasthan High Court · (2009) 1 CivCC 341 : (2009) 2 RCR(Civil) 843 : (2009) 2 RCR(Criminal) 641 : (2008) 4 RLW 3475
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 145
High Courts21 Apr 2008Allowed
Surendra Kaur (Smt.) and Others Vs Kuljit Singh and Others
Rajasthan High Court · (2008) 4 RLW 3562
High Courts17 Apr 2008Dismissed
Bhikkilal and Others Vs Smt. Shanti Devi and Others
Rajasthan High Court · AIR 2008 Raj 128 : (2008) 3 RLW 2005
Evidence Act, 1872 — Section 92
High Courts17 Apr 2008Dismissed
Rajesh Kumar Saini Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2002
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438, 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 468
High Courts17 Apr 2008Dismissed
Chhail Singh and Others Vs State of Raj and Others
Rajasthan High Court · (2008) 04 RAJ CK 0108
Rajasthan Tenancy Act, 1955 — Section 42(b)
High Courts17 Apr 2008
Dalala and Others Vs The State of Rajasthan
Rajasthan High Court · (2008) 04 RAJ CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 149, 323, 344, 368
High Courts17 Apr 2008Dismissed
The State of Rajasthan Vs Chaina Ram and Others
Rajasthan High Court · (2008) 04 RAJ CK 0073
Essential Commodities Act, 1955 — Section 3, 7
High Courts16 Apr 2008Allowed
Satya Narain Girdhari Lal Vs Rajasthan Financial Corporation and Others
Rajasthan High Court · AIR 2008 Raj 143
State Financial Corporations Act, 1951 — Section 29
High Courts16 Apr 2008Allowed
Hans Raj Vs National Insurance Co. Ltd. and Others
Rajasthan High Court · (2008) 4 RLW 2994
High Courts16 Apr 2008Dismissed
Cpl Sanjeet Kumar Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 04 RAJ CK 0099
High Courts16 Apr 2008
State of Raj. and Ors Vs Gopal Ram and Surja Ram
Rajasthan High Court · (2008) 04 RAJ CK 0096
Land Acquisition Act, 1894 — Section 18, 4
High Courts16 Apr 2008Dismissed
DCM Sriram Industries Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 4 RLW 3063
Constitution of India, 1950 — Article 227
High Courts16 Apr 2008Allowed
Smt. Sonu Bhatia Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 4 RLW 3181
Constitution of India, 1950 — Article 14, 21Industrial Disputes Act, 1947 — Section 33C