High Courts16 Apr 2008Dismissed
Vijay Verma and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 4 RLW 3480
Criminal Procedure Code, 1973 (CrPC) — Section 178, 181, 482Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,262 of 2,241
High Courts16 Apr 2008
Narendra Mishra Vs State and Others
Rajasthan High Court · (2008) 117 FLR 887 : (2008) 3 WLN 595
High Courts15 Apr 2008Allowed
Santosh Kumar Vs State of Raj. and Another
Rajasthan High Court · (2008) 04 RAJ CK 0106
Constitution of India, 1950 — Article 14
High Courts15 Apr 2008Allowed
Ravindra Kumar Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 04 RAJ CK 0077
High Courts11 Apr 2008
Aruna Mills Vs State and Others
Rajasthan High Court · (2008) 3 RLW 2477
Constitution of India, 1950 — Article 136, 19, 215, 226, 32
High Courts11 Apr 2008Allowed
Sukh Lal Vs Poonam Chand and Others
Rajasthan High Court · (2008) 04 RAJ CK 0103
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Apr 2008Dismissed
Bulaki Das Vs Bansidhar Parwal and Others
Rajasthan High Court · (2008) 3 RLW 1999
Rajasthan Rent Control Act, 2001 — Section 6
High Courts10 Apr 2008Dismissed
Babu Lal Jangid Vs The Assistant Engineer, Public Health and Engineering Department and Another
Rajasthan High Court · (2008) 04 RAJ CK 0072
Constitution of India, 1950 — Article 226, 227
High Courts10 Apr 2008Allowed
Popular Carriers Vs The Chairman, Permanent Lok Adalat and Others
Rajasthan High Court · (2008) 04 RAJ CK 0054
Legal Services Authorities Act, 1987 — Section 22C
High Courts10 Apr 2008Allowed
Ex. Sepoy Ram Karan Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 4 RLW 3116
Army Rules, 1954 — Rule 13(3)
High Courts09 Apr 2008Allowed
Amar Singh Vs The State of Rajasthan
Rajasthan High Court · (2008) 04 RAJ CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)
High Courts09 Apr 2008
Sikandar Yadav (Ex-Sergeant) and Others Vs RPSC and Others
Rajasthan High Court · (2008) 04 RAJ CK 0086
Constitution of India, 1950 — Article 16
High Courts09 Apr 2008
Rajasthan Housing Board Vs The Revenue Board
Rajasthan High Court · (2008) 3 WLN 568
Rajasthan Land Revenue Act, 1956 — Section 9
High Courts09 Apr 2008Allowed
Chunnilal Vs State of Rajasthan
Rajasthan High Court · (2008) 04 RAJ CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)
High Courts08 Apr 2008Dismissed
Cobra Instalaciones Y Servicios, S.A. Vs Rajasthan Rajya Vidyut Prasaran Nigam Ltd.
Rajasthan High Court · (2008) 3 RLW 2757
Constitution of India, 1950 — Article 12, 14, 21, 226, 229
High Courts08 Apr 2008Allowed
Santosh Devi Vs State of Raj. and Others
Rajasthan High Court · (2008) 4 RLW 3185
High Courts04 Apr 2008Allowed
Amarjeet Singh @ Amardeep Vs State of Rajasthan
Rajasthan High Court · (2008) 04 RAJ CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts04 Apr 2008
Devendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 WLN 316
High Courts04 Apr 2008Allowed
Kanhaiya Lal Vs Smt. Pushpa and Others
Rajasthan High Court · AIR 2008 Raj 152 : (2008) 3 RLW 2501
Civil Procedure Code, 1908 (CPC) — Section 151, 47