High Courts24 Apr 2008Dismissed
State Vs Nanu Ram
Rajasthan High Court · (2008) 04 RAJ CK 0010
Prevention of Food Adulteration Act, 1954 — Section 16, 7
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,260 of 2,241
High Courts23 Apr 2008
Gopal @ Shri Gopal Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 2973
Criminal Procedure Code, 1973 (CrPC) — Section 307, 360, 361General Clauses Act, 1897 — Section 8Penal Code, 1860 (IPC) — Section 147, 148, 307, 313, 324
High Courts23 Apr 2008Allowed
Laxmi Devi (Mst.) Vs The Civil Judge (Senior Division) and Others
Rajasthan High Court · (2008) 3 RLW 2015
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts23 Apr 2008
Kuljinderpal Singh and Others Vs State
Rajasthan High Court · (2008) 04 RAJ CK 0081
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 365, 392, 397
High Courts23 Apr 2008Allowed
Nand Lal and Others Vs The State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3133
Criminal Procedure Code, 1973 (CrPC) — Section 161Forest Act, 1927 — Section 42Penal Code, 1860 (IPC) — Section 147, 148, 149, 189, 302
High Courts23 Apr 2008Dismissed
Natwar Lal and Others Vs State and Others Vijay Singh @ Vijay Pal Singh and Others Vs State
Rajasthan High Court · (2008) CriLJ 3579 : (2008) 3 RLW 2522
Constitution of India, 1950 — Article 146, 226, 227, 32Criminal Procedure Code, 1973 (CrPC) — Section 127, 145, 378, 397, 398
High Courts23 Apr 2008Allowed
Iqbal Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3481
Criminal Procedure Code, 1973 (CrPC) — Section 299, 438, 70, 71Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts23 Apr 2008Partly Allowed
Commissioner of Income Tax Vs Motilal Khatri
Rajasthan High Court · (2008) 218 CTR 602
Income Tax Act, 1961 — Section 133A, 143, 154, 32, 37
High Courts23 Apr 2008Dismissed
Suraj Prakash Dave Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 4 RLW 2964
High Courts23 Apr 2008Dismissed
Commissioner of Income Tax Vs Lake Palace Hotels and Motels
Rajasthan High Court · (2008) 219 CTR 578 : (2010) 321 ITR 165
Income Tax Act, 1961 — Section 143, 147, 148, 45, 48
High Courts23 Apr 2008
Rambabu @ Munni and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2172
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts23 Apr 2008Allowed
Union of India (UOI) and Another Vs Aakar Advertising and Aakar Communication
Rajasthan High Court · (2008) 217 CTR 467 : (2008) 3 RLW 2509 : (2008) 11 STR 5 : (2008) 15 VST 542
Central Excises and Salt Act, 1944 — Section 35FFinance Act, 1994 — Section 68, 75, 76, 77, 78
High Courts23 Apr 2008Dismissed
Commissioner of Income Tax Vs Rajasthan Vanaspati Product Ltd.
Rajasthan High Court · (2008) 04 RAJ CK 0019
Income Tax Act, 1961 — Section 271
High Courts23 Apr 2008Dismissed
Munshi and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3388
Penal Code, 1860 (IPC) — Section 307
High Courts23 Apr 2008Dismissed
Rashmi Verma (Smt.) and Others Vs Deewan Singh and Others
Rajasthan High Court · (2008) 4 RLW 3402
High Courts22 Apr 2008Dismissed
State and Others Vs Anil Kumar and Others
Rajasthan High Court · (2008) 4 RLW 2830 : (2009) 2 SLR 167
Constitution of India, 1950 — Article 14, 16, 226
High Courts22 Apr 2008Allowed
Man Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2310
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts22 Apr 2008Dismissed
Arun Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 04 RAJ CK 0078
High Courts22 Apr 2008Allowed
Dharam Chand Lamba Vs R.S.R.T.C. and Others
Rajasthan High Court · (2008) 119 FLR 503 : (2008) 4 RLW 3282
Constitution of India, 1950 — Article 226
High Courts22 Apr 2008Allowed
Naru Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 3 RLW 2161
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 148, 149, 24, 307, 323