COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,258 of 2,241

High Courts02 May 2008

Kalu and Others Vs State of Rajasthan

Rajasthan High Court · (2008) 4 RLW 3109

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 149, 161, 307, 308Probation of Offenders Act, 1958 — Section 4

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High Courts02 May 2008Allowed

Umaid Charitable Trust Vs The Union of India (UOI) and Others

Rajasthan High Court · (2008) 218 CTR 30 : (2008) 307 ITR 226 : (2008) 4 RLW 2889

COMPANIES ACT, 1956 — Section 25Constitution of India, 1950 — Article 25Income Tax Act, 1961 — Section 1, 10, 11, 12, 12A

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High Courts02 May 2008Dismissed

Rajesh Vyas and Others Vs State and Others

Rajasthan High Court · (2008) 05 RAJ CK 0102

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High Courts02 May 2008

Chhagan @ Sagan and Others Vs State of Rajasthan

Rajasthan High Court · (2008) 4 RLW 3429

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 143, 148, 149, 307, 323

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High Courts02 May 2008Allowed

Pradip Mundhra Vs State of Rajasthan and Another

Rajasthan High Court · (2009) 1 RLW 115

Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 406, 420

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High Courts01 May 2008Dismissed

Union of India (UOI) and Others Vs Ex. Group Capt. M.S. Bhatnagar

Rajasthan High Court · (2008) 3 RLW 2017 : (2009) 3 SLR 353

Army Rules, 1954 — Rule 16

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High Courts01 May 2008Allowed

Suresh Kumar and Another Vs Mamraj Mahajan and Others

Rajasthan High Court · (2008) 3 RLW 2211

Transfer of Property Act, 1882 — Section 52

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High Courts01 May 2008

Bachchu Singh and Others and Laxman Vs State of Rajasthan

Rajasthan High Court · (2008) 3 RLW 2185

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 307

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High Courts01 May 2008Dismissed

Sanjay Kothari and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2009) 1 RLW 154

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181

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High Courts01 May 2008Allowed

Rajendra Kumar Vs The Chairman, Rajasthan State Road Transport Corporation and Others

Rajasthan High Court · (2008) 119 FLR 296 : (2008) 4 RLW 2998

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High Courts01 May 2008Allowed

Dev Prakash Paliwal Vs State of Rajasthan and Another

Rajasthan High Court · (2009) 2 RCR(Criminal) 411 : (2009) 1 RLW 167

Criminal Procedure Code, 1973 (CrPC) — Section 243Evidence Act, 1872 — Section 73Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts30 Apr 2008Dismissed

Ballabh Das Katta Vs Commissioner of Income Tax

Rajasthan High Court · (2008) 04 RAJ CK 0114

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High Courts30 Apr 2008Allowed

Guru Nanak Education Society and Another Vs Rajasthan Non-Government Educational Institutions Tribunal and Others

Rajasthan High Court · (2008) 2 RLW 1588

Constitution of India, 1950 — Article 14

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High Courts30 Apr 2008Dismissed

Hotel Mansarover Vs Vishal Iron Store

Rajasthan High Court · (2008) 04 RAJ CK 0105

Evidence Act, 1872 — Section 34

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High Courts30 Apr 2008Dismissed

Atma Ram Vs Civil Judge (J.D.) and Others

Rajasthan High Court · (2008) 04 RAJ CK 0097

Specific Relief Act, 1963 — Section 41Transfer of Property Act, 1882 — Section 52

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High Courts30 Apr 2008

Ram Pal Vs State of Rajasthan

Rajasthan High Court · (2008) 3 RLW 2618

Penal Code, 1860 (IPC) — Section 302, 307, 308, 313, 323

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High Courts30 Apr 2008Allowed

Prakash Vs Smt. Kavita

Rajasthan High Court · AIR 2008 Raj 111 : (2009) 2 CivCC 521 : (2008) 4 RLW 3209

Hindu Marriage Act, 1955 — Section 10, 13, 21A, 9Penal Code, 1860 (IPC) — Section 323, 406, 498A

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High Courts29 Apr 2008Allowed

Rakesh Sood Vs Union of India (UOI) and Others

Rajasthan High Court · (2008) 04 RAJ CK 0065

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High Courts29 Apr 2008Dismissed

Commissioner of Income Tax Vs Neha Proteins Ltd.

Rajasthan High Court · (2008) 217 CTR 180 : (2008) 306 ITR 102

COMPANIES ACT, 1956 — Section 2, 73Income Tax Act, 1961 — Section 14, 142, 143, 2, 56Securities Contracts (Regulation) Act, 1956 — Section 2

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High Courts29 Apr 2008

R.S.T.C. Vs Shiv Kanwar and Others

Rajasthan High Court · (2008) 04 RAJ CK 0027

Motor Vehicles Act, 1988 — Section 163A

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