High Courts07 May 2008Dismissed
Rajendra Singh Bhandari Vs Harpreet Singh
Rajasthan High Court · AIR 2008 Raj 164 : (2008) 3 RLW 2637
Civil Procedure Code, 1908 (CPC) — Section 48, 96Constitution of India, 1950 — Article 136
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,257 of 2,241
High Courts07 May 2008
Smt. Seema Bhargava Vs Naveen Bhargava
Rajasthan High Court · (2008) 05 RAJ CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts07 May 2008
Purna Ram @ Puranmal and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 05 RAJ CK 0117
Penal Code, 1860 (IPC) — Section 302, 304, 313, 323, 34
High Courts07 May 2008Allowed
Ghanshyam Vs State of Raj. and Others
Rajasthan High Court · (2008) 05 RAJ CK 0072
Constitution of India, 1950 — Article 14, 16
High Courts07 May 2008Dismissed
Pappu Shah and Others Vs The Addl. District Judge and Others
Rajasthan High Court · (2008) 05 RAJ CK 0044
High Courts06 May 2008
Sohan Lal Pungaliya Vs The Union of India (UOI) and Others
Rajasthan High Court · (2008) 3 WLN 272
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts06 May 2008Dismissed
Commissioner of Income Tax Vs Shree Rajasthan Syntex Limited
Rajasthan High Court · (2008) 217 CTR 209 : (2009) 313 ITR 231 : (2009) 178 TAXMAN 33
Income Tax Act, 1961 — Section 147, 148, 149, 150, 151
High Courts06 May 2008
Rajendra and Others, Pappu, Badri Lal and Smt. Kesanta Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2352
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114A, 27, 8
High Courts06 May 2008
Mohan Bhatia and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2008) 05 RAJ CK 0052
COMPANIES ACT, 1956 — Section 113, 53Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 482
High Courts06 May 2008Dismissed
Commissioner of Income Tax Vs Dowager Maharani Residential Accommo and Others
Rajasthan High Court · (2008) 217 CTR 497
Income Tax Act, 1961 — Section 139, 142, 143, 147, 148
High Courts06 May 2008
The Executive Engineer, PWD Vs Sethi Construction Company
Rajasthan High Court · (2008) 05 RAJ CK 0011
Arbitration and Conciliation Act, 1996 — Section 31, 34Civil Procedure Code, 1908 (CPC) — Section 34
High Courts05 May 2008Dismissed
Vijay Dev and Others Vs Kailash Chand and Another
Rajasthan High Court · (2008) 3 RLW 2276
Criminal Procedure Code, 1973 (CrPC) — Section 219, 220Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 May 2008Dismissed
State of Rajasthan Vs Ravinder Singh
Rajasthan High Court · (2008) CriLJ 2874
Criminal Procedure Code, 1973 (CrPC) — Section 313Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts05 May 2008Dismissed
Commissioner of Income Tax Vs Metalizing Equipment Co. (P) Ltd.
Rajasthan High Court · (2008) 220 CTR 366
High Courts05 May 2008
Hansraj and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 3 WLN 262
Essential Commodities Act, 1955 — Section 6A(3)
High Courts05 May 2008Allowed
Munna Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 3975 : (2008) 4 RLW 2938
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 447
High Courts05 May 2008Allowed
Roop Chand @ Rupa Ram and Roop Singh Vs State and Others
Rajasthan High Court · (2008) 05 RAJ CK 0003
High Courts03 May 2008Dismissed
Panchu Lal Vs Ajmer Mineral and Grinding Corp. and Another
Rajasthan High Court · (2008) 4 RLW 3397
Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 7
High Courts02 May 2008Dismissed
Chhagan Lal @ Chhagan Mal and Another Vs Shri Suresh Chauhan and Others
Rajasthan High Court · (2008) 3 CivCC 449 : (2008) 4 RCR(Civil) 209 : (2008) 2 RCR(Rent) 249 : (2008) 3 RLW 2011
Limitation Act, 1963 — Section 5