High Courts16 May 2008Dismissed
Commissioner of Income Tax Vs Sh Ram Dev Kumar Chitlangia
Rajasthan High Court · (2008) 217 CTR 462
Income Tax Act, 1961 — Section 142
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,255 of 2,241
High Courts16 May 2008Dismissed
Kunana Ram Vs Civil Judge (Sr. Division) and Others
Rajasthan High Court · (2008) 05 RAJ CK 0092
Evidence Act, 1872 — Section 35, 36, 63, 65
High Courts16 May 2008Dismissed
Bharti Singh and Another and Mahaveer Prasad Vs The State of Rajasthan
Rajasthan High Court · (2008) CriLJ 4021 : (2008) 4 RLW 3313
Criminal Procedure Code, 1973 (CrPC) — Section 110, 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts16 May 2008Dismissed
Bhagwan Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 1 RLW 394 : (2009) 3 SLR 529
Pension Regulations for Army, 1961 — Regulation 173
High Courts16 May 2008Allowed
Raghu Nandan Sharma Vs Vijay Kumar and Others
Rajasthan High Court · AIR 2008 Raj 160 : (2008) 3 RLW 2566
Arbitration and Conciliation Act, 1996 — Section 11, 7, 8
High Courts16 May 2008Dismissed
Commissioner of Income Tax Vs Basantilal Mundra
Rajasthan High Court · (2008) 05 RAJ CK 0025
High Courts16 May 2008
Banwari Lal Vs State of Rajasthan
Rajasthan High Court · (2008) 3 WLN 575
Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts16 May 2008Dismissed
State of Rajasthan Vs Ashok Oil Industries and Others
Rajasthan High Court · (2009) 1 RCR(Criminal) 455 : (2008) 4 RLW 3468
Prevention of Food Adulteration Act, 1954 — Section 13, 14A, 16, 3, 7
High Courts16 May 2008Dismissed
Visa Ram Vs Additional District Judge and Others
Rajasthan High Court · (2008) 05 RAJ CK 0010
High Courts15 May 2008Allowed
Kesar Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (2008) 05 RAJ CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 306, 34, 498A
High Courts15 May 2008Dismissed
Heera Ram and Others Vs Nagaur Central Cooperative Bank Ltd. and Others
Rajasthan High Court · (2008) 05 RAJ CK 0081
High Courts13 May 2008Dismissed
Commissioner of Income Tax Vs Ravindra Platinum P. Ltd.
Rajasthan High Court · (2008) 90 CTR 220 : (2008) 302 ITR 229
Income Tax Act, 1961 — Section 143, 43B
High Courts13 May 2008
Babu Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3395
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts13 May 2008
Bhawani Singh Kaviya and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 4 RLW 3138 : (2009) 1 SLR 647
Constitution of India, 1950 — Article 16, 335
High Courts13 May 2008Dismissed
Shiv Lal and Vankhandi Vs The Board of Revenue Rajasthan and Others
Rajasthan High Court · (2008) 05 RAJ CK 0104
Rajasthan Tenancy Act, 1955 — Section 188, 88, 89
High Courts13 May 2008Dismissed
United India Insurance Co. Ltd. Vs Kamli Devi and Others
Rajasthan High Court · (2009) ACJ 2492
Motor Vehicles Act, 1988 — Section 2(21)
High Courts13 May 2008
Munna Lal Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3028
Criminal Procedure Code, 1973 (CrPC) — Section 313, 325, 374Penal Code, 1860 (IPC) — Section 114, 304, 307, 323, 325
High Courts12 May 2008Dismissed
Union of India (UOI) Vs Shiv Narain
Rajasthan High Court · (2008) 3 RLW 2402
Constitution of India, 1950 — Article 14
High Courts12 May 2008
Chief Manager, Rajasthan State Road Transport Corporation Vs Durga Ram and Others
Rajasthan High Court · (2009) ACJ 2732
High Courts12 May 2008Dismissed
Dr. Devendra Singh Vs State and Others
Rajasthan High Court · (2008) 05 RAJ CK 0100
Constitution of India, 1950 — Article 226