High Courts27 May 2008
Virendra Kumar Mansigka Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 2967
Criminal Procedure Code, 1973 (CrPC) — Section 439Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,253 of 2,241
High Courts27 May 2008Allowed
Suman Kumar Khatri Vs State and Others
Rajasthan High Court · (2008) 4 RLW 3267
High Courts27 May 2008Dismissed
Kamal Dubey Vs Rajendra Prasad and Others
Rajasthan High Court · (2008) 3 RLW 2625
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 195
High Courts26 May 2008
Hari Ram Vs The Additional District Judge and Others
Rajasthan High Court · (2008) 05 RAJ CK 0077
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227
High Courts26 May 2008Allowed
Shri Mateshwari Indrani Construction Company Private Limited Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 4 RLW 3364
Constitution of India, 1950 — Article 226
High Courts26 May 2008Allowed
Surendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 568 : (2009) 1 RCR(Criminal) 112 : (2008) 4 RLW 2984
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 113A, 114, 115, 12, 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 7A
High Courts26 May 2008Dismissed
Santosh Kumar Vs Smt. Ramwati
Rajasthan High Court · (2009) 4 RCR(Criminal) 429 : (2009) 1 RLW 159
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 307
High Courts23 May 2008
Hari Prasad and Another Vs Khuda Ram and Others
Rajasthan High Court · (2008) 3 WLN 154
High Courts23 May 2008
Ram Ratan Meena and Others Vs State and RPSC
Rajasthan High Court · (2008) 05 RAJ CK 0093
High Courts23 May 2008Allowed
Choru Lal, Bhanwar Lal, Karni Singh and Hanuman Singh and Another Vs Rajasthan Agriculture University and Another
Rajasthan High Court · (2008) 4 RLW 3296
High Courts23 May 2008Allowed
Mohammed Ali Vs State of Raj. and Another
Rajasthan High Court · (2008) 119 FLR 43 : (2008) 4 RLW 3342
Constitution of India, 1950 — Article 14, 142, 21, 226, 227
High Courts23 May 2008Dismissed
State of Rajasthan Vs Radhey Shyam
Rajasthan High Court · (2008) 4 RLW 3471
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 325, 504
High Courts23 May 2008
State of Rajasthan Vs Deedar Singh and Others
Rajasthan High Court · (2009) 1 RLW 466
Arms Act, 1959 — Section 25, 3Central Excises and Salt Act, 1944 — Section 16Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 378
High Courts23 May 2008Dismissed
Suraj Prakash Meena Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3051
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 467, 468, 471, 494
High Courts23 May 2008Dismissed
State of Rajasthan Vs Vikas Granite Industrial and Another
Rajasthan High Court · (2009) 1 RLW 563
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts23 May 2008
Heera Lal and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 3 RLW 2145
Constitution of India, 1950 — Article 14, 21
High Courts22 May 2008Dismissed
Mahendra Kumar and Others Vs Jai Narayan and Others
Rajasthan High Court · (2008) 05 RAJ CK 0170
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts22 May 2008
Pappu and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2647
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 323, 376
High Courts22 May 2008Dismissed
Saraswati Devi (Smt.) Vs Kailash Chand Jain
Rajasthan High Court · (2008) 3 RLW 2360
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 107, 116
High Courts22 May 2008Dismissed
Satyaveer Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 05 RAJ CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302