High Courts29 May 2008Allowed
Shrawan Ram Vs State of Raj. and Others
Rajasthan High Court · (2008) 4 RLW 3170
Constitution of India, 1950 — Article 14, 21, 226, 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,252 of 2,241
High Courts29 May 2008Allowed
Ram Avtar Khatik and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 3 RLW 2752
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 2(d)
High Courts29 May 2008Dismissed
Baldev Sharma Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3037
Criminal Procedure Code, 1973 (CrPC) — Section 319, 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 May 2008
Subhash Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3071
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 120B, 376, 415, 420, 493
High Courts29 May 2008Dismissed
State Vs Kishori Lal
Rajasthan High Court · (2008) 4 RLW 3114
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354
High Courts29 May 2008Dismissed
State Vs Prithavi Raj and Nawal Kishore and Others
Rajasthan High Court · (2009) 1 RLW 486
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts29 May 2008
Jay Prakash Pandya Vs State and Others
Rajasthan High Court · (2008) 3 WLN 417
High Courts29 May 2008Dismissed
State Vs Rehman Khan and Another
Rajasthan High Court · (2009) 1 RLW 535
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 34, 341Probation of Offenders Act, 1958 — Section 4
High Courts28 May 2008
Sunil Devi and Others Vs The State of Rajasthan
Rajasthan High Court · (2008) 05 RAJ CK 0168
High Courts28 May 2008Allowed
State of Rajasthan Vs Guru Pal Singh
Rajasthan High Court · (2008) 4 RLW 3419
Penal Code, 1860 (IPC) — Section 313, 323, 427, 451, 452
High Courts28 May 2008
K. Kumaran Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3049
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420
High Courts28 May 2008Allowed
Hajari Vishnu Vs State and Others
Rajasthan High Court · (2008) 3 RLW 2496
High Courts28 May 2008Dismissed
Nathu Ram Vs The State of Rajasthan
Rajasthan High Court · (2008) 05 RAJ CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts28 May 2008Dismissed
H.P. Kuchchal Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3043
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 397, 482Prevention of Corruption Act, 1988 — Section 13, 19
High Courts28 May 2008Dismissed
Bhagwan Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3073
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439
High Courts28 May 2008Dismissed
Dr. S. Mohan and Another Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 4382 : (2008) 4 RLW 3573
Criminal Procedure Code, 1973 (CrPC) — Section 4Drugs and Cosmetics Act, 1940 — Section 17B, 18A, 18B, 27A, 28
High Courts28 May 2008Allowed
Sanjay Sukhadia Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 4 RLW 3188
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts28 May 2008
Manager, Branch Office Sahara India Vs The Judge, Industrial Tribunal-cum Labour Court and Another
Rajasthan High Court · (2008) 3 WLN 457
Constitution of India, 1950 — Article 226(3)
High Courts28 May 2008Dismissed
State of Rajasthan Vs Jagdish Prasad
Rajasthan High Court · (2008) 4 RLW 3424
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts27 May 2008Dismissed
State of Rajasthan Vs Jaipur Development Authority and Others
Rajasthan High Court · (2008) 3 RLW 2657
Contempt of Courts Act, 1971 — Section 2