High Courts01 Jul 2008Dismissed
Rakesh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 4 RLW 3576
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,251 of 2,241
High Courts01 Jul 2008Dismissed
Commissioner of Income Tax Vs Udai Mohan and Co.
Rajasthan High Court · (2008) 07 RAJ CK 0065
Income Tax Act, 1961 — Section 139, 142, 143, 144
High Courts01 Jul 2008Allowed
Alfa Cymex Technologies Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 11 Vat Reporter 139 : (2009) 26 VST 689
High Courts01 Jul 2008Allowed
Hindustan Zinc Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 132 ECC 3 : (2008) 158 ECR 3
CENVAT (Credit) Rules, 2002 — Rule 2
High Courts30 Jun 2008
State of Rajasthan Vs Ram Chand
Rajasthan High Court · (2009) 5 RCR(Criminal) 284 : (2008) 4 RLW 3399
Criminal Procedure Code, 1973 (CrPC) — Section 16, 360, 378, 433Prevention of Food Adulteration Act, 1954 — Section 16, 20AA, 7Probation of Offenders Act, 1958 — Section 4
High Courts30 Jun 2008Allowed
State of Rajasthan Vs Smt. Pushpa Bai and Another
Rajasthan High Court · (2008) 06 RAJ CK 0002
Constitution of India, 1950 — Article 226
High Courts30 May 2008Allowed
National Insurance Co. Ltd. Vs Sikandar Ali and Others
Rajasthan High Court · (2008) 4 RLW 3406
Motor Vehicles Act, 1988 — Section 147, 95
High Courts30 May 2008Allowed
Raju @ Jagdish Vs State
Rajasthan High Court · (2008) 4 RLW 3222
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 201, 302, 314, 34
High Courts30 May 2008Dismissed
Deepika Motwani Vs State of Raj. and Others
Rajasthan High Court · (2009) 120 FLR 400 : (2008) 4 RLW 3360 : (2009) 3 SLR 210
Constitution of India, 1950 — Article 226, 309
High Courts30 May 2008Dismissed
Karan Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 4 RLW 3329
Constitution of India, 1950 — Article 142
High Courts30 May 2008Dismissed
Kamlesh Kumar Sharma Vs Jaipur Vidyut Vitaran Nigam Ltd. and Others
Rajasthan High Court · (2008) 3 RLW 2598 : (2009) 6 SLR 291
High Courts30 May 2008
Devi Kishan Harijan Vs UCO Bank and Others
Rajasthan High Court · (2008) 119 FLR 1138 : (2009) 1 RLW 199
Constitution of India, 1950 — Article 21, 226
High Courts30 May 2008Dismissed
Mool Chand Vs Competent Officer, Zone-B-1, Jaipur Development Authority and Others
Rajasthan High Court · (2008) 3 RLW 2544
Constitution of India, 1950 — Article 226, 227
High Courts30 May 2008
National Insurance Company Vs Sua Lal Sharma and Others
Rajasthan High Court · (2009) ACJ 1686 : (2009) 1 RLW 559
Motor Vehicles Act, 1988 — Section 147, 149
High Courts29 May 2008
Prahlad Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2651
Arms Act, 1959 — Section 25, 27, 3, 5Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts29 May 2008Dismissed
Sushant Joshi Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2008 Raj 200 : (2009) 1 RLW 119
Constitution of India, 1950 — Article 14, 15, 16, 226
High Courts29 May 2008Dismissed
Nand Kishore and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 2 DMC 210 : (2009) 1 RCR(Civil) 773 : (2009) 2 RCR(Criminal) 908 : (2008) 4 RLW 3432
Constitution of India, 1950 — Article 20
High Courts29 May 2008Dismissed
Jetha Ram Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 4 RLW 3326 : (2009) 1 SLR 529
High Courts29 May 2008Allowed
Ram Chandra Vs Food Corporation of India and Others
Rajasthan High Court · (2008) 119 FLR 437 : (2008) 4 RLW 3322 : (2009) 2 SLR 75