High Courts11 Jul 2008Allowed
Surendra Kumar Vs Additional Deputy Inspector General of Police and Another
Rajasthan High Court · (2008) 119 FLR 1034 : (2008) 4 RLW 3585
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,249 of 2,241
High Courts11 Jul 2008Dismissed
Ravi Shanker M. Vs Maharana Pratap University of Agriculture and Technology and Others
Rajasthan High Court · (2009) 1 RLW 202 : (2009) 8 SLR 292
Constitution of India, 1950 — Article 226
High Courts11 Jul 2008Dismissed
Babu Lal Vaishnav Vs Industrial Tribunal and Others
Rajasthan High Court · (2009) 1 RLW 414
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 32, 33, 33A, 9A
High Courts10 Jul 2008Allowed
Dr. R.K. Khanna Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 07 RAJ CK 0119
Penal Code, 1860 (IPC) — Section 420, 471
High Courts10 Jul 2008
Raja Ram @ Raju and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 3495
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts10 Jul 2008Allowed
Adhikshak (Abhiyojan) Kendriya Utpad Vs Damodar Singh Rajpurohit
Rajasthan High Court · (2009) 235 ELT 37 : (2008) 4 RLW 3710
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 108, 135
High Courts10 Jul 2008
Gautam Chand Mehta Vs State and Others
Rajasthan High Court · (2008) 3 WLN 351
Rajasthan Tehsildar Service Rules, 1956 — Rule 31
High Courts09 Jul 2008
Mohammed Yaseen Vs Smt. Jareena Banu
Rajasthan High Court · (2009) 2 CivCC 581 : (2009) 1 RLW 128
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 4, 5
High Courts09 Jul 2008Allowed
Mahadev Prasad through his Legal Representatives Vs Mansa Ram and Another
Rajasthan High Court · AIR 2008 Raj 206 : (2009) 5 RCR(Civil) 350 : (2009) 1 RCR(Rent) 12 : (2008) 4 RLW 3590
Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts09 Jul 2008
Commercial Taxes Officer (WC and LT) Vs Unique Precured Retreaders
Rajasthan High Court · (2010) 29 VST 484
Rajasthan Sales Tax Act, 1994 — Section 37
High Courts08 Jul 2008Dismissed
Suresh Chand Yadav Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 3 RLW 2393
Army Act, 1950 — Section 36(c)
High Courts08 Jul 2008
State of Rajasthan Vs Daya Shanker alias Dinesh Kumar alias Bomb
Rajasthan High Court · (2009) 1 RLW 429
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 380, 457
High Courts08 Jul 2008Dismissed
State of Rajasthan Vs Mahendra Kr. and Another
Rajasthan High Court · (2009) 1 RLW 480
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Food Corporations Act, 1964 — Section 16, 7
High Courts08 Jul 2008Allowed
Manjulata Shukla (Ku.) Vs State and Others
Rajasthan High Court · (2009) 2 RLW 985
High Courts04 Jul 2008Dismissed
State of Rajasthan Vs Indraj Singh
Rajasthan High Court · (2009) 1 RLW 365
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts04 Jul 2008Dismissed
Commercial Taxes Officer (WC and LT) Vs Unique Precured Retreaders
Rajasthan High Court · (2009) 25 VST 166
Rajasthan Sales Tax Act, 1994 — Section 37
High Courts04 Jul 2008Allowed
Ramcharan Sharma Vs The Rent Control Tribunal and Others
Rajasthan High Court · AIR 2008 Raj 184 : (2008) 4 RLW 3484
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Rajasthan Rent Control Act, 2001 — Section 15(7)
High Courts04 Jul 2008Dismissed
Kalyan Mal Vs Jamna Ram and Others
Rajasthan High Court · (2008) 07 RAJ CK 0062
High Courts04 Jul 2008Dismissed
Commissioner of Income Tax Vs Smt. Jyoti Devi
Rajasthan High Court · (2008) 218 CTR 264
Income Tax Act, 1961 — Section 143(1)(a), 147
High Courts04 Jul 2008Dismissed
Commissioner of Income Tax Vs Tirupati Enterprises
Rajasthan High Court · (2008) 07 RAJ CK 0046
Income Tax Act, 1961 — Section 158BD