COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,247 of 2,241

High Courts31 Jul 2008Allowed

Union of India (UOI) Vs Grasim Industries Ltd. and Another

Rajasthan High Court · (2008) 133 ECC 96 : (2008) 159 ECR 96 : (2008) 4 RLW 3657

Central Excise Rules, 1944 — Rule 173Q(1), 209A, 57S(2)Central Excises and Salt Act, 1944 — Section 11AC, 14(2), 2, 3

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High Courts31 Jul 2008Allowed

Sulochna (Smt.) Vs State of Rajasthan and Another

Rajasthan High Court · (2009) 120 FLR 471 : (2009) 1 RLW 181

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High Courts30 Jul 2008

Mangi Devi (Smt.) Vs State of Rajasthan and Others

Rajasthan High Court · (2008) 3 WLN 601

Constitution of India, 1950 — Article 14

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High Courts30 Jul 2008Dismissed

Sahib Singh Vs Divisional Commissioner and Others

Rajasthan High Court · (2009) 5 RCR(Criminal) 339 : (2009) 1 RLW 916

Arms Act, 1959 — Section 17(3)(a)

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High Courts29 Jul 2008

Bhanwar Singh @ Chhatar Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2009) 1 RLW 382

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 115, 120B, 302, 304, 313

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High Courts29 Jul 2008Allowed

Sukha Ram Vs State of Raj. and Another

Rajasthan High Court · (2008) 119 FLR 851 : (2009) 1 RLW 145

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High Courts29 Jul 2008Dismissed

State of Rajasthan and Others Vs Sandeep

Rajasthan High Court · (2009) 1 RLW 126

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High Courts28 Jul 2008

Saroj Bhardwaj (Smt.) Vs State and Others

Rajasthan High Court · (2008) 3 WLN 597

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16

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High Courts28 Jul 2008

Vipin Goyal Vs Additional District and Sessions Judge No. 1 and Another

Rajasthan High Court · (2008) 07 RAJ CK 0089

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts28 Jul 2008Dismissed

Sriram and Co. Vs Assistant Commissioner of Income Tax

Rajasthan High Court · (2009) 316 ITR 139 : (2009) 176 TAXMAN 426

Income Tax Act, 1961 — Section 145

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High Courts25 Jul 2008Dismissed

State of Rajasthan Vs Gopi

Rajasthan High Court · (2009) 3 RLW 2340

Penal Code, 1860 (IPC) — Section 376

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High Courts25 Jul 2008

Hajari Singh Vs Laxman Singh and Others

Rajasthan High Court · (2008) 07 RAJ CK 0084

Limitation Act, 1963 — Section 5

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High Courts25 Jul 2008Dismissed

Shri Kanta Prasad Bajaj Vs Ajanta Construction Private Limited

Rajasthan High Court · (2008) 146 CompCas 391 : (2008) 88 SCL 146

COMPANIES ACT, 1956 — Section 283, 433, 434, 439

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High Courts25 Jul 2008Dismissed

State of Rajasthan Vs Phool Chand and Others

Rajasthan High Court · (2008) CriLJ 4792 : (2009) 1 RLW 913

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 365, 366, 367, 368

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High Courts25 Jul 2008Allowed

In Re: Rachna Creations (P.) Ltd.

Rajasthan High Court · (2009) 89 SCL 299

COMPANIES ACT, 1956 — Section 394

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High Courts25 Jul 2008Dismissed

Kishan Chand Vs Pankaj Abbani

Rajasthan High Court · (2009) 1 RLW 140

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227

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High Courts24 Jul 2008Allowed

Isuzu Garments Vs The State of Rajasthan and Others

Rajasthan High Court · (2009) 11 Vat Reporter 133 : (2009) 26 VST 333

Rajasthan Sales Tax Act, 1994 — Section 86

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High Courts24 Jul 2008Allowed

Munna Vs Om Prakash and Another

Rajasthan High Court · (2008) 07 RAJ CK 0021

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A

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High Courts23 Jul 2008Dismissed

Mukesh Kumar Vs Bhopal Singh and Others

Rajasthan High Court · AIR 2009 Raj 7 : (2009) 1 RLW 112

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High Courts22 Jul 2008Allowed

In Re: Modern Denim Ltd.

Rajasthan High Court · (2009) 148 CompCas 884

Companies Act, 1956 — Section 394

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