High Courts08 Aug 2008
Municipal Board Nokha and Others Vs State of Raj. and Others Municipal Board Nokha Vs State of Raj.
Rajasthan High Court · (2008) 08 RAJ CK 0043
Rajasthan Municipalities Act, 1959 — Section 203
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,246 of 2,241
High Courts08 Aug 2008Allowed
Siya Ram Jajra Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 4 RLW 3617
Arbitration and Conciliation Act, 1996 — Section 11
High Courts08 Aug 2008
Ramraj Tada Vs State and Others
Rajasthan High Court · (2010) 1 RLW 424
Rajasthan Panchayati Raj Rules, 1996 — Rule 266(3)
High Courts07 Aug 2008Allowed
V.K. Sarda, Vr. C. (Brigadier Retd.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 3 RLW 2398
High Courts07 Aug 2008
Bhagwati (Smt.) Vs State of Raj. and Others
Rajasthan High Court · (2008) 119 FLR 513 : (2008) 4 RLW 3646 : (2009) 2 SLR 545
High Courts07 Aug 2008
Shri Nirmal Kumar Dugar Vs Bhanwar Lal alias Bhonri Lal (Deceased) through Shri Narendra Kumar Saini
Rajasthan High Court · (2008) 4 RLW 3601
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 43 Rule 1(u)
High Courts07 Aug 2008Dismissed
Basanti Devi Vs State and Others
Rajasthan High Court · (2009) 2 RLW 938
Criminal Procedure Code, 1973 (CrPC) — Section 174
High Courts07 Aug 2008Dismissed
Murari Lal and Smt. Sushila Devi Vs Additional District and Session Judge and Another
Rajasthan High Court · (2008) 08 RAJ CK 0044
Evidence Act, 1872 — Section 65, 66
High Courts06 Aug 2008Allowed
Sunil Kumar and Others Vs Praveen Chand Chowardia and Another
Rajasthan High Court · AIR 2008 Raj 179 : (2008) 4 RLW 3605
Civil Procedure Code, 1908 (CPC) — Section 151, 51Constitution of India, 1950 — Article 226, 227
High Courts06 Aug 2008
Bablu @ Yogendra Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1642
Penal Code, 1860 (IPC) — Section 323, 324, 326
High Courts05 Aug 2008Dismissed
Commissioner of Income Tax Udaipur Vs Kanhaiya Lal, Mohan Lal Gurnani and Smt. Leela Devi
Rajasthan High Court · (2008) 08 RAJ CK 0067
High Courts04 Aug 2008
Mahaveer Vs State
Rajasthan High Court · (2008) 08 RAJ CK 0086
Penal Code, 1860 (IPC) — Section 420
High Courts04 Aug 2008Dismissed
Asstt. Commercial Taxes Officer Vs Pukhraj Jain
Rajasthan High Court · (2009) 11 Vat Reporter 175
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts01 Aug 2008Dismissed
State of Rajasthan Vs Deendayal and Others
Rajasthan High Court · (2009) 2 RLW 1665
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts01 Aug 2008Dismissed
Madan Singh and Others Vs Rajasthan State Sports Council and Others Bhagwan Bhadu and Others Vs State of Rajasthan and Others Dinesh Kumar Vs Secretary, Rajasthan State Sports Council and Another
Rajasthan High Court · (2008) 08 RAJ CK 0059
Constitution of India, 1950 — Article 12, 226
High Courts01 Aug 2008Dismissed
Union of India (UOI) Vs Narendra
Rajasthan High Court · (2009) 3 RLW 2353
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29, 8
High Courts01 Aug 2008Dismissed
Mohar Singh Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2359
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 341, 376
High Courts31 Jul 2008Dismissed
Payal Sancheti (Smt.) and Another Vs Harshvardhan Sancheti
Rajasthan High Court · (2009) 1 RLW 431
Civil Procedure Code, 1908 (CPC) — Section 8Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 116
High Courts31 Jul 2008Dismissed
Ram Gopal and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 07 RAJ CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 374
High Courts31 Jul 2008Allowed
Gajendra Singh Lodha Vs Bhanwar Lal Kothari and Others
Rajasthan High Court · (2009) 1 RLW 246
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Easements Act, 1882 — Section 60