COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,245 of 2,241

High Courts19 Aug 2008Dismissed

The Divisional Railway Manager, WR Vs The Judge, Central Industrial Tribunal and Another

Rajasthan High Court · (2008) 08 RAJ CK 0039

Constitution of India, 1950 — Article 226, 227Factories Act, 1948 — Section 46Industrial Disputes Act, 1947 — Section 25F

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High Courts19 Aug 2008Dismissed

State Vs Madan Lal

Rajasthan High Court · (2009) 3 RLW 2415

Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts19 Aug 2008Allowed

Mangala Ram Vs Bar Council of Rajasthan and Others

Rajasthan High Court · (2009) 5 RCR(Civil) 590 : (2009) 1 RLW 609 : (2009) 3 SLJ 160

Advocates Act, 1961 — Section 24, 24A, 25, 26, 26AConstitution of India, 1950 — Article 14

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High Courts18 Aug 2008

Naresh Kumar Yadav Vs State of Rajasthan and Others

Rajasthan High Court · (2009) 2 RLW 987 : (2009) 8 SLR 93

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High Courts18 Aug 2008Dismissed

Commissioner of Income Tax Vs K.K. Enterprises

Rajasthan High Court · (2009) 178 TAXMAN 187

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High Courts18 Aug 2008Dismissed

Commissioner of Income Tax Vs Kirti Kumar Shah

Rajasthan High Court · (2009) 176 TAXMAN 29

Income Tax Act, 1961 — Section 113, 154

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High Courts18 Aug 2008Dismissed

Commissioner of Income Tax Vs Geetanjali Education Society

Rajasthan High Court · (2008) 174 TAXMAN 440

Income Tax Act, 1961 — Section 11, 12AA

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High Courts18 Aug 2008Allowed

Gopal Lal Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2009) 2 RLW 1721

Penal Code, 1860 (IPC) — Section 420, 471Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13

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High Courts13 Aug 2008Dismissed

DR. D.P. Punia Vs State and Another

Rajasthan High Court · (2008) 08 RAJ CK 0045

Constitution of India, 1950 — Article 226

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High Courts13 Aug 2008Allowed

Foosi @ Pushpa Devi Vs Smt. Geeta

Rajasthan High Court · (2008) 08 RAJ CK 0015

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151

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High Courts13 Aug 2008

Keshav Deo Katara and Others Vs State of Rajasthan

Rajasthan High Court · (2009) 3 RLW 2487

Penal Code, 1860 (IPC) — Section 148, 149, 323Probation of Offenders Act, 1958 — Section 4

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High Courts13 Aug 2008Dismissed

Babu Lal Sharma Vs State of Rajasthan and Another

Rajasthan High Court · (2008) 08 RAJ CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts13 Aug 2008Dismissed

Shri Agarwal Shiksha Samiti and Another Vs Moti Chand Jain and Others

Rajasthan High Court · (2009) 120 FLR 928 : (2009) 2 LLJ 616

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High Courts12 Aug 2008Dismissed

Kedar Nath Methi Vs Mithan Lal (Since deceased) through his Legal Representatives Smt. Saraswati Devi and Others

Rajasthan High Court · (2008) 4 RLW 3593

Constitution of India, 1950 — Article 136, 227

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High Courts12 Aug 2008Allowed

Om Prakash Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2008) 08 RAJ CK 0051

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High Courts12 Aug 2008Allowed

Rohitash Singh Vs Prithvi Singh and Others

Rajasthan High Court · AIR 2009 Raj 1 : (2009) 3 CivCC 613 : (2009) 5 RCR(Civil) 348 : (2008) 4 RLW 3599

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts11 Aug 2008

Shiv Lal Vs State of Rajasthan

Rajasthan High Court · (2008) 08 RAJ CK 0088

Penal Code, 1860 (IPC) — Section 308

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High Courts11 Aug 2008Allowed

Mahesh Chand Sharma Vs State of Rajasthan

Rajasthan High Court · (2009) 3 RLW 2347

Penal Code, 1860 (IPC) — Section 366

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High Courts11 Aug 2008Dismissed

Gautam Chand and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2008) 08 RAJ CK 0047

Criminal Procedure Code, 1973 (CrPC) — Section 156, 168, 169, 170, 362

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High Courts11 Aug 2008Dismissed

Laxmi Chand Vs Civil Judge (S.D.) and Another

Rajasthan High Court · (2008) 08 RAJ CK 0031

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan Rent Control Act, 2001 — Section 1(2)

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