High Courts01 Sept 2008Dismissed
Raj Kumar Deewan Vs The Rent Control Tribunal and Others
Rajasthan High Court · (2008) 09 RAJ CK 0019
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,243 of 2,241
High Courts01 Sept 2008Allowed
UCO Bank Vs Presiding Officer, CGIT, Jaipur and another
Rajasthan High Court · (2008) 09 RAJ CK 0018
Industrial Disputes Act, 1947 — Section 17B
High Courts29 Aug 2008Allowed
Lala @ Harlal Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 08 RAJ CK 0087
Penal Code, 1860 (IPC) — Section 323, 325, 452
High Courts29 Aug 2008Dismissed
Big Shoppers Supermarket Pvt. Ltd. Vs K.M. Trading and Agencies Pvt. Ltd.
Rajasthan High Court · (2008) 08 RAJ CK 0071
Arbitration and Conciliation Act, 1996 — Section 11, 2, 8Registration Act, 1908 — Section 23
High Courts28 Aug 2008Dismissed
Commissioner of Income Tax Vs Shiv Charan Mathur
Rajasthan High Court · (2008) 219 CTR 292 : (2008) 306 ITR 126
Income Tax Act, 1961 — Section 148, 15, 17, 2, 28
High Courts28 Aug 2008Dismissed
Raj. Housing Board and Another Vs Anukampa Builders (P) Ltd.
Rajasthan High Court · (2008) 08 RAJ CK 0070
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts28 Aug 2008Dismissed
Assistant Commissioner Vs Rajasthan Jan Jaati Kshetriya Vikas Sahkari Sangh Ltd.
Rajasthan High Court · (2009) 11 Vat Reporter 60
High Courts28 Aug 2008Allowed
Laxmi Engineering Industries Vs Income Tax Officer
Rajasthan High Court · (2009) 316 ITR 448
High Courts28 Aug 2008Dismissed
Commissioner of Income Tax Vs Bank of Rajasthan Ltd.
Rajasthan High Court · (2010) 323 ITR 524
Interest Tax Act, 1974 — Section 2(7)
High Courts27 Aug 2008Allowed
Gyana Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1006
Evidence Act, 1872 — Section 108
High Courts27 Aug 2008
J.K. Industries Ltd. Vs Judge, Labour Court and Another
Rajasthan High Court · (2009) 1 RLW 404 : (2009) 3 SLR 261
Industrial Disputes Act, 1947 — Section 2, 25F, 25N
High Courts27 Aug 2008
Sunil Kumar Vs Jagdish Singh and Others
Rajasthan High Court · (2009) 4 RLW 3511 : (2009) 4 WLN 78
Motor Vehicles Act, 1988 — Item 5
High Courts26 Aug 2008Allowed
Hari Ram Vs Maharana Pratap Agriculture Technology University and Others
Rajasthan High Court · (2009) 1 RLW 494 : (2009) 3 SLR 698
High Courts26 Aug 2008Dismissed
Laxmi Hardware Store Vs Shri Madhusudan and Others
Rajasthan High Court · (2009) 1 RLW 90
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 21
High Courts26 Aug 2008Allowed
Santosh Kumar Vs State of Rajasthan
Rajasthan High Court · (2008) 08 RAJ CK 0048
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53
High Courts26 Aug 2008Dismissed
Commissioner of Income Tax Vs Manager, State Bank of India
Rajasthan High Court · (2010) 323 ITR 93
Income Tax Act, 1961 — Section 195
High Courts26 Aug 2008Allowed
Laxman Prasad Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 990
Explosive Substances Act, 1908 — Section 4(d), 5
High Courts26 Aug 2008Dismissed
Phool Chand Saraogi Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 4 CivCC 766 : (2009) CriLJ 493
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts26 Aug 2008Dismissed
State Vs Dilip Singh and Another
Rajasthan High Court · (2009) 3 RLW 2396
Penal Code, 1860 (IPC) — Section 307, 324Probation of Offenders Act, 1958 — Section 5
High Courts25 Aug 2008Dismissed
Piyush Ramsinghani Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 08 RAJ CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 177, 401