High Courts15 Sept 2008Allowed
Jitendra Bansal Vs Gauri Shankar
Rajasthan High Court · (2008) 09 RAJ CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 482
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,241 of 2,241
High Courts15 Sept 2008Allowed
Jitendra Bansal Vs Gaud Shankar
Rajasthan High Court · (2008) 09 RAJ CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Sept 2008Allowed
Puran Ram @ Kidia Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1027
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts12 Sept 2008Dismissed
Commissioner of Income Tax Vs Unique Precured Retraders
Rajasthan High Court · (2008) 09 RAJ CK 0064
Income Tax Act, 1961 — Section 148
High Courts11 Sept 2008Dismissed
Ajay Tanwar and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2285
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 498A
High Courts11 Sept 2008Dismissed
The State of Rajasthan Vs Ram Kishore and Others
Rajasthan High Court · (2008) 09 RAJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 42, 50, 8
High Courts11 Sept 2008
Central Bureau of Narcotics Vs Ashok Kumar
Rajasthan High Court · (2009) 2 RLW 1134
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Sept 2008Dismissed
Commissioner of Income Tax Vs Hiltop Palace Hotel (P) Ltd.
Rajasthan High Court · (2008) 09 RAJ CK 0014
Income Tax Act, 1961 — Section 143(1)(a)
High Courts11 Sept 2008Dismissed
Kaushlya Bai Vs State of Rajasthan
Rajasthan High Court · (2010) 5 RCR(Criminal) 801 : (2009) 3 RLW 2293
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482
High Courts10 Sept 2008Allowed
Rakesh Kumar Bansal Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 2 WLN 227
Rajasthan Civil Services (Medical Attendance) Rules, 1970 — Rule 7(3)
High Courts10 Sept 2008Allowed
Bal Hit Shiksha Samiti Vs Shri Dharam Singh and Another
Rajasthan High Court · (2009) 3 RLW 2251
Industrial Disputes Act, 1947 — Section 17B
High Courts10 Sept 2008
Mohan Lal Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1657
Jaipur Development Authority Act, 1982 — Section 54
High Courts09 Sept 2008Dismissed
Gopal and Others Vs Union of India (UOI)
Rajasthan High Court · (2009) 2 RLW 1072
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 8
High Courts09 Sept 2008
Pala Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2009) 1 RLW 302
Criminal Procedure Code, 1973 (CrPC) — Section 222, 313, 464Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 299, 300, 301, 302, 303
High Courts09 Sept 2008Dismissed
Chiranji Lal Jain Vs Judge, Industrial Tribunal and Another
Rajasthan High Court · (2008) 119 FLR 1077 : (2009) 1 LLJ 654
Industrial Disputes Act, 1947 — Section 2(oo)
High Courts09 Sept 2008
Raj Kumar and Another Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2344
Penal Code, 1860 (IPC) — Section 394
High Courts08 Sept 2008
Ram Kumar and Another Vs State
Rajasthan High Court · (2008) 09 RAJ CK 0111
Penal Code, 1860 (IPC) — Section 147, 325, 367
High Courts08 Sept 2008Dismissed
Prena Gupta Vs The Central Board of Secondary Education and Others
Rajasthan High Court · (2008) 4 RLW 3655
Constitution of India, 1950 — Article 226
High Courts08 Sept 2008
Bhana Ram Vs Rajasthan Agricultural University and Others
Rajasthan High Court · (2009) 1 RLW 506 : (2009) 1 WLN 42
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts08 Sept 2008Dismissed
Ram Prakash Agarwal through L.Rs. Vs Smt. Pushpa Agrawal and Others
Rajasthan High Court · AIR 2009 Raj 3
Rajasthan Pre-emption Act, 1966 — Section 5(i)(a)