High Courts26 Sept 2008
In Re: Shree Shiva Spinners Ltd.
Rajasthan High Court · (2009) 91 SCL 51
Companies (Court) Rules, 1959 — Rule 9
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,239 of 2,241
High Courts26 Sept 2008Allowed
Nand Ram and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 09 RAJ CK 0051
High Courts26 Sept 2008Allowed
Shri Parshvanath Jain Temple and Others Vs LRs. of Prem Dass
Rajasthan High Court · (2009) 3 RCR(Civil) 133
Rajasthan Public Trusts Act, 1959 — Section 29
High Courts25 Sept 2008Dismissed
Assistant Commissioner Vs Jyoti Cotton Industries
Rajasthan High Court · (2009) 11 Vat Reporter 138
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts25 Sept 2008Dismissed
Commissioner of Income Tax Vs Malborough Polychem P. Ltd.
Rajasthan High Court · (2009) 309 ITR 43 : (2009) 177 TAXMAN 44
Income Tax Act, 1961 — Section 80I
High Courts25 Sept 2008Allowed
Commissioner of Income Tax Vs Charbhuja Trading Co.
Rajasthan High Court · (2008) 09 RAJ CK 0013
Income Tax Act, 1961 — Section 184(7)
High Courts25 Sept 2008Dismissed
Ravi alias Kalu Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 1056 : (2009) 3 RLW 2366
Criminal Procedure Code, 1973 (CrPC) — Section 216Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts25 Sept 2008Dismissed
Manglam Yarn Agencies Vs Asstt. Commr., Commercial Taxes
Rajasthan High Court · (2009) 12 Vat Reporter 5 : (2009) 23 VST 563
Rajasthan Sales Tax Act, 1994 — Section 13A, 15
High Courts24 Sept 2008Allowed
Commissioner of Income Tax Vs Sirohi S.B.V. Bank Ltd.
Rajasthan High Court · (2009) 221 CTR 395 : (2009) 176 TAXMAN 404
COMPANIES ACT, 1956 — Section 617
High Courts24 Sept 2008Dismissed
Smt. Premi Devi Vs Deva Ram and Others
Rajasthan High Court · (2008) 09 RAJ CK 0090
Rajasthan Tenancy Act, 1955 — Section 207
High Courts24 Sept 2008Allowed
National Insurance Co. Ltd. Vs Bhema and Others
Rajasthan High Court · (2009) ACJ 2494
High Courts24 Sept 2008Dismissed
Commissioner of Income Tax, Ajmer Vs Bhilwara Spinners Ltd.
Rajasthan High Court · (2008) 09 RAJ CK 0072
Income Tax Act, 1961 — Section 31(1), 37(1)
High Courts24 Sept 2008Dismissed
Girdhari Maheshwari and Another Vs Nil
Rajasthan High Court · AIR 2009 Raj 38 : (2009) 2 CivCC 230 : (2009) 5 RCR(Civil) 409 : (2009) 1 WLN 373
Hindu Marriage Act, 1955 — Section 13B(2)
High Courts24 Sept 2008Allowed
National Insurance Co. Ltd. Vs Indu Saraswat and Another
Rajasthan High Court · (2009) ACJ 2413
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts23 Sept 2008Dismissed
Commissioner Municipal Council, Tonk Vs Jumma Khan and another
Rajasthan High Court · (2009) 121 FLR 380
High Courts23 Sept 2008Allowed
Bhawani Singh Charan Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 09 RAJ CK 0080
Constitution of India, 1950 — Article 14, 16, 21Rajasthan State and Subordinate Services (Direct Recruitment by Combined Competitive Examinations) Rules, 1999 — Rule 4
High Courts23 Sept 2008Allowed
Girdhari Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1032
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts23 Sept 2008Dismissed
Shri Vijay Narayan through LRs. Vs Shri Sunil Kumar Pareek and Others
Rajasthan High Court · (2008) 09 RAJ CK 0007
High Courts22 Sept 2008Dismissed
Smt. Shyama Devi and Others Vs Ali Mohd. and Others
Rajasthan High Court · (2008) 09 RAJ CK 0027
High Courts22 Sept 2008Dismissed
R.F.C. Vs Anis Ahmed Habib Khan and Others
Rajasthan High Court · (2009) 1 RLW 919
State Financial Corporations Act, 1951 — Section 31, 32