High Courts14 Oct 2008Allowed
Perfect Threat Mills Ltd. Vs None
Rajasthan High Court · (2008) 10 RAJ CK 0016
COMPANIES ACT, 1956 — Section 291, 292, 391, 392Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,238 of 2,241
High Courts14 Oct 2008Allowed
Ashok Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 8 SLR 345
High Courts14 Oct 2008Allowed
Gopal Lal Gupta Vs State and Others
Rajasthan High Court · (2008) 10 RAJ CK 0009
High Courts14 Oct 2008Allowed
Rajasthan State Road Transport Corporation, Kota Vs Surendra Kumar Bagri and another
Rajasthan High Court · (2009) 120 FLR 506
Industrial Disputes Act, 1947 — Section 25F
High Courts14 Oct 2008Dismissed
Dilip Singh Vs Union Bank of India and others
Rajasthan High Court · (2008) 10 RAJ CK 0005
Constitution of India, 1950 — Article 226
High Courts13 Oct 2008Dismissed
Commercial Taxes Officer Vs Bhawani Exports and Bhawani Emporium
Rajasthan High Court · (2009) 26 VST 318
Rajasthan Sales Tax Act, 1954 — Section 5
High Courts13 Oct 2008Allowed
Mohd. Faruk Bhati Vs S.B.B.J. and Others
Rajasthan High Court · (2009) 1 RLW 810
Constitution of India, 1950 — Article 14, 21
High Courts13 Oct 2008Dismissed
Inderjeet Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 3 RLW 2391
Penal Code, 1860 (IPC) — Section 466, 471
High Courts13 Oct 2008Dismissed
Pritam Singh Vs State of Raj. and Others
Rajasthan High Court · (2008) 10 RAJ CK 0024
Constitution of India, 1950 — Article 226, 227
High Courts13 Oct 2008Allowed
Central Office Mewar Palace Org. Vs Union of India (UOI)
Rajasthan High Court · (2008) 12 STR 545 : (2009) 21 VST 56
High Courts13 Oct 2008Dismissed
Mst. Bhuri Vs State of Rajasthari
Rajasthan High Court · (2008) 10 RAJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts13 Oct 2008Dismissed
Bheru Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 2 RLW 1050
Penal Code, 1860 (IPC) — Section 466, 468
High Courts13 Oct 2008
Vishnu Kumar Vs Sona Devi
Rajasthan High Court · (2009) 3 RLW 2373
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Sept 2008Dismissed
Jodh Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1073 : (2009) 1 WLN 6
Arms Act, 1959 — Section 17(3)(c)Army Rules, 1962 — Rule 51
High Courts29 Sept 2008Allowed
The State of Raj. Vs Ramchandra Kumawat and Co. and Another Krishan Vallab Vs Ramchandra Kumawat and Co. and Others
Rajasthan High Court · (2008) 09 RAJ CK 0088
High Courts29 Sept 2008Dismissed
Assistant Commissioner, Commercial Tax Vs Sanskrit Comfort System Pvt. Ltd.
Rajasthan High Court · (2008) 18 VST 512
Central Excises and Salt Act, 1944 — Section 35Income Tax Act, 1961 — Section 10, 11, 12, 13, 14Limitation Act, 1963 — Section 10, 12, 13, 14, 29
High Courts27 Sept 2008Dismissed
Shrada Devi Vs State and others
Rajasthan High Court · (2009) 121 FLR 558
High Courts27 Sept 2008Dismissed
Mohan Lal Vs Mohabata Ram
Rajasthan High Court · (2008) 09 RAJ CK 0105
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Sept 2008Allowed
Jagdish Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 105 SLJ 112
Constitution of India, 1950 — Article 14, 16Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts27 Sept 2008
Sitaram Vs State of Rajasthan
Rajasthan High Court · (2008) 09 RAJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 439