High Courts08 Sept 2008Allowed
Jeet Ram and Another Vs State and Others
Rajasthan High Court · AIR 2009 Raj 33 : (2009) 3 CivCC 235
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,242 of 2,241
High Courts08 Sept 2008
Smt. Sundarlata Vs Chairman, Municipality, Sadulshahar
Rajasthan High Court · (2008) 09 RAJ CK 0017
Rajasthan Municipalities Act, 1959 — Section 310
High Courts05 Sept 2008Dismissed
Pradeep Kumar alias Pinku Vs State and Others
Rajasthan High Court · (2009) CriLJ 302
Penal Code, 1860 (IPC) — Section 302, 304, 307, 308, 324
High Courts04 Sept 2008Allowed
Chetan Lal Vs State of Rajasthan
Rajasthan High Court · (2009) 1 RLW 28
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts04 Sept 2008Allowed
Bhanwar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1085
Penal Code, 1860 (IPC) — Section 323, 326, 34
High Courts04 Sept 2008Dismissed
Hari Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 1 RLW 904
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts03 Sept 2008Allowed
Smt. Lali and Another Vs Civil Judge (Jr. Div.) and Judicial Magistrate, 1st Class and Others
Rajasthan High Court · (2008) 09 RAJ CK 0070
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Sept 2008
Oriental Insurance Co. Ltd. Vs Shakuntla and Others
Rajasthan High Court · (2009) ACJ 220
Employees Compensation Act, 1923 — Section 4, 4A
High Courts03 Sept 2008Allowed
Karim Khan Vs State of Rajasthan
Rajasthan High Court · (2008) 09 RAJ CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 446, 482
High Courts02 Sept 2008Allowed
Rahman Khan Vs State of Rajsthan and Others
Rajasthan High Court · (2008) 119 FLR 957 : (2010) 1 SLR 214
Constitution of India, 1950 — Article 14
High Courts02 Sept 2008
Bhagwan Singh Vs Makkhan Singh
Rajasthan High Court · (2009) 1 RLW 469
Civil Procedure Code, 1908 (CPC) — Section 100A, 96
High Courts02 Sept 2008Dismissed
Jaipal Bishnoi Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 1 RLW 447
Constitution of India, 1950 — Article 14, 16, 21A
High Courts02 Sept 2008
Eaiman Noor Bee (Smt.) and Others Vs Rajkumari Gang and Others
Rajasthan High Court · (2009) 3 RLW 2500
Transfer of Property Act, 1882 — Section 106
High Courts01 Sept 2008Allowed
Smt. Sarswati Devi and Others Vs Sandeep Kumar @ Ghewar Chand and Others
Rajasthan High Court · (2008) 09 RAJ CK 0104
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts01 Sept 2008
Chhota and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 09 RAJ CK 0074
Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts01 Sept 2008Allowed
The State of Rajasthan and Others Vs Shivani Enclaves Pvt. Ltd. and Another
Rajasthan High Court · (2009) 3 RLW 2485
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 4, 6, 78
High Courts01 Sept 2008Dismissed
Radhey Shyam Mittal Vs Kishori Sharan Agarwal and Others
Rajasthan High Court · (2008) 09 RAJ CK 0067
Constitution of India, 1950 — Article 227
High Courts01 Sept 2008Allowed
Pramod Kumar Gupta Vs Murti Mandir Sheetla Mata and Others
Rajasthan High Court · (2008) 09 RAJ CK 0062
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts01 Sept 2008Allowed
Mandir Sen Samaj Trust - Mandir Narayani Mata Vs The Additional District and Sessions Judge (Fast Track) and Others
Rajasthan High Court · (2008) 09 RAJ CK 0061
Evidence Act, 1872 — Section 65
High Courts01 Sept 2008Dismissed
General Public Gram Ghadana through representatives Kishan Lal and Others Vs Civil Judge (Jr. Div.), Sri Mahaveer Ji and Others
Rajasthan High Court · (2008) 09 RAJ CK 0057
Constitution of India, 1950 — Article 227