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Rajasthan High Court judgments

44,813 judgments · page 1,244 of 2,241

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High Courts22 Aug 2008Allowed

Babu Lal and Others Vs State of Rajasthan

Rajasthan High Court · (2009) 1 RLW 367

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 35, 50, 54Evidence Act, 1872 — Section 114Motor Vehicles Act, 1988 — Section 133, 25
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High Courts22 Aug 2008Dismissed

RSB Projects Ltd. Vs RUIDP

Rajasthan High Court · (2008) 08 RAJ CK 0069

Arbitration and Conciliation Act, 1996 — Section 11, 21, 43
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High Courts22 Aug 2008

In Re: Companies Act, 1956; In Re: Section 391 of the Companies Act, 1956; In Re: Scheme of Arrangement of the Applicant Company Balaji Industrial Products Limited (Transferor Company) and Balaji Industrial Engineering Limited (Transferee Company)

Rajasthan High Court · (2008) 88 SCL 321

COMPANIES ACT, 1956 — Section 235, 251, 391, 393, 394
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High Courts22 Aug 2008Dismissed

Union of India (UOI) Vs Suman Distributor Ltd. and Others

Rajasthan High Court · (2009) 149 CompCas 358 : (2009) 96 SCL 363

Companies Act, 1956 — Section 159, 162
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High Courts22 Aug 2008Dismissed

Commissioner of Income Tax Vs Mehta Gwar Gum and Company

Rajasthan High Court · (2008) 219 CTR 58 : (2008) 173 TAXMAN 464

Income Tax Act, 1961 — Section 143, 145, 69, 80IA
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High Courts21 Aug 2008Allowed

Saraf Seasoning Udyog Vs Income Tax Officer

Rajasthan High Court · (2008) 219 CTR 461 : (2009) 317 ITR 202

Foreign Trade (Development and Regulation) Act, 1992 — Section 5Income Tax Act, 1961 — Section 28, 3, 80HHC, 80IB
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High Courts21 Aug 2008

Radhey Shyam Vs Ramdhan @ Dhanesh Kumar Thawaria and Another

Rajasthan High Court · (2008) 08 RAJ CK 0062

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 63, 65, 66
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High Courts21 Aug 2008Dismissed

Commissioner of Income Tax Vs Nanalal Teli

Rajasthan High Court · (2008) 220 CTR 186

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High Courts21 Aug 2008Dismissed

Commissioner of Income Tax Vs Bigabass Maheshwari Sewa Samiti

Rajasthan High Court · (2008) 220 CTR 369

Income Tax Act, 1961 — Section 11, 12, 12A, 12AA, 13
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High Courts21 Aug 2008Dismissed

Commissioner of Income Tax Vs Dr. Devendra Gupta

Rajasthan High Court · (2008) 220 CTR 629 : (2011) 336 ITR 59

Income Tax Act, 1961 — Section 147
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High Courts20 Aug 2008Dismissed

State of Rajasthan Vs Sunil Suji and Others

Rajasthan High Court · (2009) 2 RLW 1172

Criminal Procedure Code, 1973 (CrPC) — Section 390
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High Courts20 Aug 2008Dismissed

Commissioner of Income Tax Vs Hycron India Ltd.

Rajasthan High Court · (2008) 219 CTR 288 : (2009) 308 ITR 251 : (2009) 185 TAXMAN 70

Income Tax Act, 1961 — Section 10B, 14, 2, 263, 41
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High Courts20 Aug 2008

Commissioner of Income Tax Vs Jyoti Jain

Rajasthan High Court · (2008) 08 RAJ CK 0019

Income Tax Act, 1961 — Section 80IA
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High Courts20 Aug 2008Allowed

Paras Mal Mali Vs State and Others

Rajasthan High Court · (2009) 3 SLJ 166

Rajasthan Panchayati Raj Rules, 1996 — Rule 273
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High Courts20 Aug 2008Dismissed

Sajid Mistri and Others Vs Smt. Maheshwari and Others

Rajasthan High Court · (2008) 08 RAJ CK 0008

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
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High Courts20 Aug 2008Dismissed

Commissioner of Income Tax Vs Hindustan Zinc Ltd.

Rajasthan High Court · (2010) 321 ITR 388 : (2008) 174 TAXMAN 436

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High Courts19 Aug 2008

State Vs Nathilal and Others

Rajasthan High Court · (2009) 3 RLW 2406

Penal Code, 1860 (IPC) — Section 323, 324, 325
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High Courts19 Aug 2008Allowed

Dr. Girish Agarwal Vs The State of Rajasthan and Others

Rajasthan High Court · (2009) 2 RLW 1630

Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13, 7
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High Courts19 Aug 2008Dismissed

Commissioner of Income Tax Vs Inani Marbles (P) Ltd.

Rajasthan High Court · (2009) 316 ITR 125 : (2008) 175 TAXMAN 56

Income Tax Act, 1961 — Section 145
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High Courts19 Aug 2008Dismissed

State of Raj. and Another Vs Shri Chandraveer and Another

Rajasthan High Court · (2008) 08 RAJ CK 0040

Industrial Disputes Act, 1947 — Section 25, 25F
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